COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 904 of 3,204

High Courts17 Apr 2009Allowed

West Bengal Central School Service Commission Vs Tauhid Alam and Others

Calcutta High Court · (2009) 3 CALLT 346

West Bengal School Service Commission (Selection of Persons for Appointment to the Post of Teachers) Rules, 2006 — Rule 5

High Courts17 Apr 2009Dismissed

Tapas Guha and Others Vs Angurbala Das

Calcutta High Court · (2009) 3 CALLT 109 : 113 CWN 768

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 47

High Courts17 Apr 2009Dismissed

Arun Bhusan Guha and Others Vs Amal Roy and Another

Calcutta High Court · AIR 2009 Cal 182 : (2009) 3 CALLT 277 : (2010) 8 RCR(Civil) 645

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 47, 49, 75(1)

High Courts17 Apr 2009Dismissed

Maisur Khan Vs Eastern Coalfields Ltd. and Others

Calcutta High Court · (2009) 3 CALLT 75 : 113 CWN 987

Constitution of India, 1950 — Article 12

High Courts17 Apr 2009Dismissed

Maisur Khan Vs Eastern coal Fields Ltd. and others

Calcutta High Court · (2009) 121 FLR 963

Constitution of India, 1950 — Article 12

High Courts17 Apr 2009Dismissed

In re: Santanu Sinha

Calcutta High Court · (2009) 04 CAL CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 406, 420

High Courts16 Apr 2009Dismissed

Nabarun Chitramandir Vs Learned Certificate Officer and Others

Calcutta High Court · (2010) 1 LLJ 444

Payment of Gratuity Act, 1972 — Section 4, 7, 7(4), 8

High Courts09 Apr 2009

Alok Kumar Maity Vs State of West Bengal and others

Calcutta High Court · (2009) 122 FLR 300

Constitution of India, 1950 — Article 226

High Courts09 Apr 2009Allowed

Bijoy Krishna Bhandary Vs State of West Bengal and Others

Calcutta High Court · 113 CWN 1000

West Bengal Municipal Act, 1993 — Section 218, 218(5), 220

High Courts09 Apr 2009Dismissed

Union of India and Others Vs Shri R. Velumurugan

Calcutta High Court · (2009) 3 CALLT 10

High Courts09 Apr 2009

Alok Kumar Maity Vs The State of West Bengal and Others

Calcutta High Court · (2009) 122 FLR 300

Constitution of India, 1950 — Article 226

High Courts09 Apr 2009

Tulsi Chandra and Others Vs State of West Bengal and Another

Calcutta High Court · (2009) 04 CAL CK 0048

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 323, 34, 498A

High Courts09 Apr 2009Dismissed

The Union of India and Others Vs Shri Samir Lal Das

Calcutta High Court · (2009) 04 CAL CK 0026

Constitution of India, 1950 — Article 14, 16

High Courts09 Apr 2009

The Hon''ble High Court, Calcutta Vs Shankar Kumar Das

Calcutta High Court · (2009) 04 CAL CK 0014

Advocates Act, 1961 — Section 2(1)(a), 2(a), 2(i), 22, 24Constitution of India, 1950 — Article 124(3)(b), 217(2)(b), 217(2)(b), 226, 233Industrial Disputes Act, 1947 — Section 7(a)(3), 7A(3)

High Courts09 Apr 2009Allowed

Prime Retail India Pvt. Ltd. Vs Y.D. Properties and Investment Pvt. Ltd.

Calcutta High Court · (2009) 3 CALLT 201

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3(a), Order 39 Rule 3(b)Companies Act, 1956 — Section 394

High Courts08 Apr 2009

Kalyan Bose Vs Sadhana Bose (Raha)

Calcutta High Court · (2009) 04 CAL CK 0031

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24

High Courts08 Apr 2009Allowed

The Union of India and Others Vs Shri U.R.K. Raju and Others

Calcutta High Court · (2009) 04 CAL CK 0016

High Courts07 Apr 2009

Secretary, United Order and Supply Co-op. Ltd. Vs Shiba Prasad Banerjee and Others

Calcutta High Court · AIR 2009 Cal 258 : (2009) 3 CALLT 353

West Bengal Finance Rules — Rule 25, 47, 47(7)

High Courts07 Apr 2009Allowed

Purushottam Dubey Vs Union of India and Others

Calcutta High Court · 113 CWN 528

Constitution of India, 1950 — Article 14, 141, 311, 311(2)Railway Protection Force Act, 1957 — Section 16A, 17, 21, 9

High Courts07 Apr 2009Dismissed

Chandan Kumar Maity Vs Chittaranjan Si and Others

Calcutta High Court · (2009) 04 CAL CK 0047