COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 899 of 3,204

High Courts12 Jun 2009

ABN Amro Bank N.V. Vs Union of India (UOI) and Others

Calcutta High Court · (2009) 3 CALLT 294 : (2009) 122 FLR 1074 : (2010) 1 LLJ 779

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 12(1), 12(2), 12(5)West Bengal Industrial Disputes Rules, 1958 — Rule 12A

High Courts12 Jun 2009Dismissed

Madhai Naskar Vs New India Assurance Co. Ltd. and Others

Calcutta High Court · AIR 2010 Cal 23 : (2009) 3 CALLT 210

Motor Vehicles Act, 1988 — Section 140, 142

High Courts12 Jun 2009

Biplab Kumar Dasgupta and Another Vs Champak Sen Chowdhury and Others

Calcutta High Court · (2011) 6 RCR(Criminal) 599

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1)(a), 190(1)(b), 200, 202Penal Code, 1860 (IPC) — Section 120B, 323, 348, 357, 418

High Courts11 Jun 2009

Husneara Khatun Vs State of West Bengal and others

Calcutta High Court · (2009) 122 FLR 957

High Courts10 Jun 2009Dismissed

Commissioner of Central Excise Vs Asha Ispat Pvt. Ltd.

Calcutta High Court · (2010) 258 ELT 338

High Courts08 Jun 2009

Mithu Rani Adak alias Mithu Adak Vs State of West Bengal and Others

Calcutta High Court · (2009) 06 CAL CK 0043

High Courts22 May 2009Allowed

Subimal Kanti Paul Vs Parimal Paul

Calcutta High Court · (2009) 3 CALLT 99

Trusts Act, 1882 — Section 71, 71(a), 72, 73, 74

High Courts22 May 2009

Mrs. Sonia Bhattacharjee Vs The State of West Bengal and Others

Calcutta High Court · (2009) 3 CALLT 421

Penal Code, 1860 (IPC) — Section 406, 498A

High Courts21 May 2009Dismissed

Eastern Coalfields Ltd. Vs Shri Niranjan Chatterjee and Others

Calcutta High Court · (2010) 1 CALLT 416 : (2009) 121 FLR 1080 : (2010) 1 LLJ 772

Industrial Disputes Act, 1947 — Section 10, 18(3), 2, 7Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47

High Courts21 May 2009Allowed

Smt. Gunjari Das Vs Sri Subal Chandra Das and Others

Calcutta High Court · (2010) 2 CALLT 157 : (2010) 7 RCR(Civil) 2238

Succession Act, 1925 — Section 63

High Courts21 May 2009

Ainul Haque and Others Vs Smt. Tanushree Dey and Others Sk. Abdul Rasid and Others Vs The State of West Bengal and Others

Calcutta High Court · (2009) 05 CAL CK 0031

High Courts20 May 2009

Royal Ocean Agency Pvt. Ltd. Vs Union of India (UOI)

Calcutta High Court · (2010) 20 STR 27 : (2011) 38 VST 498

Central Excises and Salt Act, 1944 — Section 34

High Courts20 May 2009

JCT Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2009) 05 CAL CK 0063

Income Tax Act, 1961 — Section 143, 260A, 263, 36

High Courts20 May 2009Allowed

Smt. Dulali Bala Sharma Vs Sri Santosh Chowdhury

Calcutta High Court · (2009) 05 CAL CK 0056

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151

High Courts20 May 2009Allowed

Gemco Engineering Works Vs Life Insurance Corporation of India

Calcutta High Court · (2009) 05 CAL CK 0029

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4

High Courts19 May 2009

Chandra Alin and Others Vs State of West Bengal and Others

Calcutta High Court · (2009) 3 CALLT 471

Constitution of India, 1950 — Article 243WWest Bengal Inland Fisheries Act, 1984 — Section 17(9)West Bengal Municipal Act, 1993 — Section 240

High Courts19 May 2009Allowed

State of West Bengal and Another Vs Prabir Kumar Das and Others

Calcutta High Court · (2009) 05 CAL CK 0004

Constitution of India, 1950 — Article 14, 15, 16, 16, 17Limitation Act, 1963 — Section 5

High Courts18 May 2009Dismissed

Poonam Kejriwal Vs Bhagwandas Auto Finance Ltd. and Others

Calcutta High Court · AIR 2009 Cal 221 : (2009) 3 CALLT 371

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 151Constitution of India, 1950 — Article 142

High Courts18 May 2009Dismissed

Ram Chandra Singh Vs Superintendent of Police, CBI, Crime Branch

Calcutta High Court · (2009) CriLJ 3526 : (2010) 6 RCR(Criminal) 2072

Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 173, 207Penal Code, 1860 (IPC) — Section 304(II), 323, 330, 341, 343

High Courts18 May 2009Dismissed

Hari Narayan Singh (in Jail) Vs State of West Bengal

Calcutta High Court · (2009) 3 CALLT 408 : 113 CWN 1085 : (2010) 7 RCR(Criminal) 937

Penal Code, 1860 (IPC) — Section 302