COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 894 of 3,204

High Courts15 Jul 2009

Shibnath Sharma Vs Sisir Kumar Das and Another

Calcutta High Court · (2010) 2 BC 276 : (2010) 1 CALLT 131 : (2011) 6 RCR(Criminal) 855

Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 255Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

High Courts15 Jul 2009Dismissed

Ajoy Pal Chowdhury Vs The State of West Bengal and Another

Calcutta High Court · (2009) 3 CALLT 682

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts15 Jul 2009Allowed

Dilip Kumar Mondal Vs State and Others

Calcutta High Court · (2009) 07 CAL CK 0024

Constitution of India, 1950 — Article 226

High Courts15 Jul 2009

R.K. Gandhi and Others Vs The 1st Labour Court, W.B. and Others

Calcutta High Court · 114 CWN 1017

Evidence Act, 1872 — Section 17

High Courts14 Jul 2009Dismissed

Metro Theatre Calcutta Ltd. Vs 7th Industrial Tribunal, West Bengal and Others

Calcutta High Court · (2010) 126 FLR 736

Industrial Disputes Act, 1947 — Section 2A

High Courts14 Jul 2009Allowed

Nirmala Saha and Another Vs Union of India and Others

Calcutta High Court · (2010) 124 FLR 88

High Courts13 Jul 2009

Siddhartha Sarwgi Vs Bliss Graphics Pvt. Ltd.

Calcutta High Court · (2009) 07 CAL CK 0119

Companies Act, 1956 — Section 433, 434, 439

High Courts13 Jul 2009

Nagreeka Exports Ltd. Vs Zonal Jt. Dir. General of Foreign Trade

Calcutta High Court · (2010) 258 ELT 33

Foreign Trade (Regulation) Rules, 1993 — Rule 7(1)

High Courts13 Jul 2009Allowed

Smt. Sampa Goswami (Naskar) Vs The State of West Bengal and Others

Calcutta High Court · (2009) 3 CALLT 725

Constitution of India, 1950 — Article 14

High Courts13 Jul 2009

Bhikham Yadav Vs National Insurance Co. Ltd. and Others

Calcutta High Court · (2010) ACJ 2255

Motor Vehicles Act, 1988 — Section 163A, 170

High Courts13 Jul 2009Allowed

Smt. Shila Ghosh Vs State of West Bengal and Others

Calcutta High Court · (2009) 07 CAL CK 0003

High Courts10 Jul 2009

Inland Vikas Limited Vs Central Inland Water Transport Corporation Ltd.

Calcutta High Court · (2009) 07 CAL CK 0112

Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 34

High Courts10 Jul 2009

Marium Bibi and Others Vs United India Insurance Co. Ltd. and Others

Calcutta High Court · (2010) ACJ 1796

Motor Vehicles Act, 1988 — Section 166

High Courts10 Jul 2009Allowed

Paresh Chandra Majhi and Others Vs Sri Biswanath Majhi and Others

Calcutta High Court · (2009) 3 CALLT 666 : (2011) 6 RCR(Criminal) 1856

High Courts10 Jul 2009

Sunil Kakrania and Others Vs Saltee Infrastructure Ltd. and Another

Calcutta High Court · AIR 2009 Cal 260 : (2010) 1 BC 61 : (2009) 3 CALLT 671 : (2010) 6 RCR(Civil) 881

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, 10, 151

High Courts10 Jul 2009

Smt. Papa Biswas and Others Vs United India Insurance Company Ltd. and Another

Calcutta High Court · (2010) ACJ 1835 : (2009) 3 CALLT 640

Fatal Accidents Act, 1855 — Section 1, 1AMotor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 140, 163A, 166

High Courts10 Jul 2009Dismissed

Arin Sanyal Vs State of West Bengal and Others

Calcutta High Court · (2011) 1 CHN 244

Contract Act, 1872 — Section 128, 140, 58

High Courts10 Jul 2009Allowed

Smt. Shamali Das Vs Swadesh Ghosh and Others

Calcutta High Court · (2009) 3 CALLT 428

Contract Act, 1872 — Section 202

High Courts10 Jul 2009Allowed

Noor Mahammad Mallick Vs The State of West Bengal and Others

Calcutta High Court · (2009) 07 CAL CK 0033

Constitution of India, 1950 — Article 19(1), 21

High Courts10 Jul 2009

Baishali Hom Chaudhuri Vs The Union of India (UOI) and Others

Calcutta High Court · (2009) 3 CALLT 603 : 113 CWN 880 : (2009) 2 ILR (Cal) 311

Constitution of India, 1950 — Article 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 145Eligibility Requirement for Taking Admission for an Undergraduate Medical Course in Institutions Abroad Regulations, 2002 — Regulation 3