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Calcutta High Court judgments

64,079 judgments · page 878 of 3,204

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High Courts24 Dec 2009

Don Bosco Educational Society and Another Vs Registrar of Firms Society and Non-Trading Corporation and Others

Calcutta High Court · (2009) 12 CAL CK 0012

West Bengal Societies Registration Act, 1961 — Section 36(2), 4, 4(2), 8
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High Courts23 Dec 2009Dismissed

The Registrar of Firms, Societies and Non-Trading Corporations and Another Vs Sri Tarun Manna and Others

Calcutta High Court · AIR 2010 Cal 79 : (2010) 1 CALLT 283

Income Tax Act, 1922 — Section 10Partnership Act, 1932 — Section 18, 4, 58, 59, 69
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High Courts23 Dec 2009Dismissed

Mahabir Prosad Choudhury Vs M/s. Octavius Tea and Industries Ltd. and Others

Calcutta High Court · 114 CWN 480

Industrial Disputes Act, 1947 — Section 10, 11, 17, 17A, 20
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High Courts23 Dec 2009

In Re: Globsyn Infotech Ltd. and In Re: Globsyn Technologies Ltd.

Calcutta High Court · (2011) 163 CompCas 25

Companies Act, 1956 — Section 100, 100, 100, 100, 101
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High Courts23 Dec 2009Allowed

Smt. Shila Ghosh Vs State of West Bengal and Others

Calcutta High Court · 114 CWN 740

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High Courts23 Dec 2009Dismissed

Mrinmay Kumar Sahu Vs Calcutta University and Others

Calcutta High Court · (2010) 2 CALLT 284

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High Courts23 Dec 2009Allowed

Subrata Kumar Das and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 2010 Cal 49

Constitution of India, 1950 — Article 12Penal Code, 1860 (IPC) — Section 120B, 306Specific Relief Act, 1963 — Section 6
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High Courts23 Dec 2009Dismissed

Uday Kumar Chattopadhyay Vs State of West Bengal and Others

Calcutta High Court · (2010) 2 CALLT 300

West Bengal School Service Commission Act, 1997 — Section 9
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High Courts23 Dec 2009

Century Star Shipping Ltd. Vs Commr. of Cus. (Preventive)

Calcutta High Court · (2010) 255 ELT 76

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High Courts22 Dec 2009Allowed

Eveready Industries India Ltd. Vs Commissioner of Income Tax and Another

Calcutta High Court · (2010) 235 CTR 263 : (2010) 323 ITR 312

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 143(3), 260A, 260A(3), 260A(4), 260A(5)Income Tax Rules, 1962 — Rule 8, 8(1)
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High Courts22 Dec 2009Dismissed

Binapani Samanta Vs Sambhu Mondal and Others

Calcutta High Court · (2010) 1 CALLT 598

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High Courts22 Dec 2009Allowed

Dilip Kumar Dey Vs State of West Bengal Sristidhar Roy Vs State

Calcutta High Court · (2011) 2 CHN 118

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts21 Dec 2009Dismissed

Sri Basudev Saha Vs State of West Bengal and others

Calcutta High Court · (2010) 2 CALLT 356 : (2010) 125 FLR 27

West Bengal Scheduled Castes and Scheduled Tribes (Identification) Act, 1994 — Section 10, 9
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High Courts21 Dec 2009Allowed

Hotel Regal International and Another Vs Income Tax Officer and Another

Calcutta High Court · (2010) 231 CTR 205 : (2010) 320 ITR 573

Income Tax Act, 1961 — Section 142(1), 142A, 143(2), 143(3), 148
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High Courts21 Dec 2009

Teacher-In-Charge, Uttar Chandipur B.P. High School Vs Binoy Kumar Mondal and Others

Calcutta High Court · (2010) 124 FLR 973

Constitution of India, 1950 — Article 226
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High Courts21 Dec 2009Allowed

Balaji Paper and Newsprint Pvt. Ltd. and Another Vs Regional Provident Fund Commissioner and Another

Calcutta High Court · (2010) 124 FLR 933

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17B
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High Courts21 Dec 2009Allowed

Sri Basudev Saha Vs The State of West Bengal and Others

Calcutta High Court · (2010) 2 CALLT 356

West Bengal Scheduled Castes and Scheduled Tribes (Identification) Act, 1994 — Section 9
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High Courts21 Dec 2009

Sukanta Hazra and Others Vs Visva Bharati University and Others

Calcutta High Court · (2009) 12 CAL CK 0003

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High Courts18 Dec 2009Dismissed

Chairman, Kolkata Port Trust and Others Vs Basudeb Soren and Another

Calcutta High Court · 113 CWN 832

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High Courts18 Dec 2009Dismissed

Bankura District Diet Suppliers Welfare Association and Another Vs The State of West Bengal and Others

Calcutta High Court · (2009) 12 CAL CK 0036

Constitution of India, 1950 — Article 14, 15, 15(3), 15(4), 16
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