High Courts03 Mar 2010
Sadhana Banerjee and Others Vs The State of West Bengal and Another
Calcutta High Court · (2010) 03 CAL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 870 of 3,204
High Courts03 Mar 2010
Paras Nath Verma Vs The State of West Bengal
Calcutta High Court · (2010) 03 CAL CK 0031
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 309, 313Penal Code, 1860 (IPC) — Section 395, 412
High Courts03 Mar 2010
Kundu Tirtha - O - Vraman Vs The State of West Bengal and Another
Calcutta High Court · (2010) 03 CAL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 251, 483Negotiable Instruments Act, 1881 (NI) — Section 138, 143
High Courts03 Mar 2010
Avery India Ltd. Vs Union of India (UOI)
Calcutta High Court · (2011) 4 CHN 53 : (2011) 268 ELT 64 : (2013) 20 GSTR 34
Central Excise Rules, 1944 — Rule 53(1), 53(2), 9, 9BCentral Excise Rules, 2001 — Rule 7Central Excise Rules, 2002 — Rule 10(1), 10(3), 7
High Courts02 Mar 2010Dismissed
Bivash Chandra Debnath Vs State of West Bengal
Calcutta High Court · (2010) 03 CAL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447
High Courts01 Mar 2010Dismissed
Pollen Dealcom Private Limited and Another Vs Chambal Fertilisers and Chemicals Ltd. and Others
Calcutta High Court · AIR 2010 Cal 112 : (2010) 3 BC 334 : (2010) 2 CALLT 1 : 114 CWN 705
Contract Act, 1872 — Section 126
High Courts01 Mar 2010Dismissed
Pear Ali Gazi Vs State of West Bengal
Calcutta High Court · (2011) 6 RCR(Criminal) 1391
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Mar 2010
Hasin Tabrej Vs State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0077
Penal Code, 1860 (IPC) — Section 396
High Courts01 Mar 2010
Shri Susanta Nayak Vs The State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0012
High Courts01 Mar 2010
Sunil Kumar Das Vs Director of Public Instruction, W.B. and Others
Calcutta High Court · (2010) 2 CALLT 448
High Courts26 Feb 2010
Anglo Properties and Traders Pvt. Ltd. and Others Vs The Controller General of Patents, Designs and Trademarks and Another
Calcutta High Court · (2010) 2 CALLT 469
Arbitration and Conciliation Act, 1996 — Section 28(3), 31, 34, 34(2)
High Courts26 Feb 2010Dismissed
Swapan Naskar Vs State of West Bengal
Calcutta High Court · (2010) 02 CAL CK 0106
Penal Code, 1860 (IPC) — Section 302
High Courts26 Feb 2010
The Teacher-In-Charge and Others Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 39
Constitution of India, 1950 — Article 30(1)
High Courts26 Feb 2010
Orissa Stevedores Limited Vs The Orissa Minerals Development Company Ltd. and Another
Calcutta High Court · (2010) 2 CALLT 293
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6), 7, 7(4)(b), 7(5)
High Courts26 Feb 2010
Shri Nikhil Mazumdar and Others Vs The Superintending Engineer and Others etc. etc. Shri Ramaswamy Vs The Lieutenant Governor and Others
Calcutta High Court · (2010) 02 CAL CK 0011
Andaman and Nicobar Islands Land Revenue and Land Reforms Regulations, 1966 — Regulation 141, 38, 38(1)Commonwealth Immigrants Act, 1962 — Section 4, 4ACommonwealth Immigrants Act, 1968 — Section 2(1), 2(2)
High Courts25 Feb 2010Dismissed
In Re: Srila Bhakti Sundar Govinda Dev Goswami Maharaj
Calcutta High Court · (2010) 02 CAL CK 0115
Succession Act, 1925 — Section 283, 283(1)
High Courts25 Feb 2010Allowed
Pawan Poddar Vs Deputy Director and Another
Calcutta High Court · (2010) 3 CALLT 251
Evidence Act, 1872 — Section 24Foreign Exchange Regulation Act, 1973 — Section 40, 67, 9(1)(f)(i)
High Courts25 Feb 2010Dismissed
Dr. P.K. Chakraborty Vs Sri Janardan Roy and Others
Calcutta High Court · (2010) 02 CAL CK 0104
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(3), 17(4)
High Courts25 Feb 2010
Orissa Stevedores Limited Vs The Orissa Minerals Development Company Ltd. and Another
Calcutta High Court · (2010) 2 CALLT 293
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6), 7, 7(4), 7(5)
High Courts25 Feb 2010
Chatterjee Brothers Vs Rastriya Pariyajana Nirman Nigam Limited
Calcutta High Court · (2010) 02 CAL CK 0097
Arbitration Act, 1940 — Section 16, 16(1), 20, 21, 30