COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 856 of 3,204

High Courts14 Jun 2010Dismissed

Col. Mohit Mahalanobis (Retired) Vs Mrs. Suprova Basu and Others

Calcutta High Court · (2010) 3 CALLT 292 : (2010) 1 CALLT 23

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 20 Rule 12Limitation Act, 1963 — Article 64Specific Relief Act, 1963 — Section 6 , 9

High Courts14 Jun 2010Allowed

Pradeep Trust Vs Commissioner of Income Tax

Calcutta High Court · (2010) 3 CALLT 46 : (2010) 234 CTR 187 : (2010) 325 ITR 1 : (2010) 194 TAXMAN 420

Income Tax Act, 1961 — Section 147, 148, 2(31), 260A, 3Life Insurance Corporation Act, 1956 — Section 43, 43(1)

High Courts14 Jun 2010Dismissed

Chinmoy Pathak Vs Standard Chartered Bank Ltd.

Calcutta High Court · (2010) 06 CAL CK 0054

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 33 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12, 14

High Courts14 Jun 2010Dismissed

ARC Holdings Ltd. Vs Rishra Steels Ltd. and Others

Calcutta High Court · (2010) 3 CALLT 357 : (2010) 157 CompCas 364 : (2010) 3 CompLJ 47

Companies Act, 1956 — Section 391, 392, 393, 394A, 443

High Courts14 Jun 2010

Sri Haradhan Pal Vs The New India Assurance Co. Ltd. and Another

Calcutta High Court · (2010) 3 CALLT 71

Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 140, 163A, 166

High Courts12 Jun 2010Dismissed

Price Water House Coopers Pvt. Ltd. Vs Second Labour Court and Others

Calcutta High Court · (2010) 126 FLR 378 : (2010) 4 LLJ 716

Industrial Disputes Act, 1947 — Section 33C(2)

High Courts11 Jun 2010

Bharat Sanchar Nigam Ltd. and Another Vs State of West Bengal and Others

Calcutta High Court · (2011) 2 CALLT 437 : (2011) 5 CHN 346

Land Acquisition Act, 1894 — Section 18, 4, 50(2), 6

High Courts11 Jun 2010

Alcatel India Ltd. and Another Vs Krishna Narayan Yadav and Others

Calcutta High Court · (2011) 1 CHN 789

Contempt of Courts Act, 1971 — Section 10, 15, 20

High Courts11 Jun 2010Allowed

Purnima Das Vs Union of India (UOI) and Others

Calcutta High Court · (2010) 329 ITR 278

Income Tax Act, 1961 — Section 143(3), 220(6), 226(3), 246A

High Courts11 Jun 2010

Phani Bhusan Mondal and Others Vs The State of West Bengal and Others Asad Ali and Others Vs State of West Bengal and Others

Calcutta High Court · (2010) 2 CALLT 620

High Courts11 Jun 2010Allowed

Shamsul Sheikh and Others Vs The State of West Bengal

Calcutta High Court · (2010) 3 CALLT 145

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 376(2)(g)

High Courts10 Jun 2010Allowed

Smt. Laxmi Mondal Vs Sri Sanatan Mondal

Calcutta High Court · (2010) 06 CAL CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

High Courts10 Jun 2010

Nirmal Bhowmik Vs Smt. Safala Das and Another

Calcutta High Court · (2010) 3 CALLT 201 : (2010) 2 DMC 270 : (2011) 6 RCR(Criminal) 1513

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494, 495, 497, 498

High Courts10 Jun 2010Dismissed

Suniti Kumar Mishra Vs State of West Bengal and Others

Calcutta High Court · (2010) 06 CAL CK 0047

High Courts10 Jun 2010

Kidderpore Wine Stores and Another Vs State of West Bengal and Others

Calcutta High Court · (2010) 06 CAL CK 0021

Bengal Excise Act, 1909 — Section 37, 42(1), 86Bengal Excise Rules, 1993 — Rule 14(1)

High Courts09 Jun 2010

Tarun Chakraborty Vs State of West Bengal

Calcutta High Court · (2010) 3 CALLT 206 : (1995) 2 CALLT 309 : (2010) CriLJ 3745 : (2011) 6 RCR(Criminal) 51

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302

High Courts09 Jun 2010Dismissed

Suresh Kumar Rungta Vs Roadco (India) Pvt. Ltd. and Others

Calcutta High Court · (2010) 3 CALLT 180 : (2011) 165 CompCas 1

Civil Procedure Code, 1908 (CPC) — Section 11Companies Act, 1956 — Section 187, 391, 391(1), 393, 394

High Courts21 May 2010

Shyamal Kumar Sarkar Vs State of West Bengal

Calcutta High Court · (2010) 3 CALLT 388 : (2011) 6 RCR(Criminal) 1011

Penal Code, 1860 (IPC) — Section 313, 34, 376

High Courts21 May 2010Allowed

Pradip Kumar Das and Others Vs Asstt. General Manager, Union Bank and Another

Calcutta High Court · (2010) 3 BC 234

Constitution of India, 1950 — Article 12, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 17

High Courts21 May 2010

Rekha Dey and Others Vs The State of West Bengal

Calcutta High Court · (2010) 3 CALLT 366 : (2011) 6 RCR(Criminal) 1388

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 21, 34, 405, 406, 409