High Courts29 Jun 2010
Commissioner of Central Excise, Cal-II Vs Modern Malleable Ltd.
Calcutta High Court · (2010) 3 CALLT 224
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 853 of 3,204
High Courts29 Jun 2010
Tumpa Roy Vs State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 561
Constitution of India, 1950 — Article 14
High Courts25 Jun 2010Dismissed
Coal Mines Associated Traders Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 74
Contract Act, 1872 — Section 70
High Courts24 Jun 2010Dismissed
V.K. Udyog Limited Vs The Owners and Parties interested in The Vessel M.V. Eugenie
Calcutta High Court · (2010) 06 CAL CK 0052
High Courts24 Jun 2010Allowed
Shri Raj Kumar Modi Vs Sri Prabhas Dutta
Calcutta High Court · (2010) 4 CALLT 417
Constitution of India, 1950 — Article 227
High Courts24 Jun 2010Dismissed
Kalpana Bhowmick Vs Manashi Roy Burman and Others
Calcutta High Court · (2010) CriLJ 4034
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts24 Jun 2010Dismissed
Jatindra Nath Das Vs State of West Bengal and Others
Calcutta High Court · AIR 2011 Cal 26
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 226
High Courts23 Jun 2010Allowed
Tata AIG Life Insurance Company Vs ABN Amro Bank N.V. and Another
Calcutta High Court · (2010) 06 CAL CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 401, 482Penal Code, 1860 (IPC) — Section 120B, 34, 420, 422, 424
High Courts23 Jun 2010Dismissed
Smt. Arati Naskar Vs Sri Keshorimohan Naskar
Calcutta High Court · (2010) 06 CAL CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482
High Courts23 Jun 2010Dismissed
Sukumar Sardar Vs Aparna Sardar and Another
Calcutta High Court · (2010) 06 CAL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 13B, 401, 482
High Courts23 Jun 2010Dismissed
Fatema Bibi Vs Ali Hossain Mondal
Calcutta High Court · (2010) 06 CAL CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(2), 401, 482
High Courts23 Jun 2010Dismissed
Sailen Seth Vs Deputy Labour Commissioner and Others
Calcutta High Court · (2010) 3 CALLT 525 : 114 CWN 995 : (2010) 126 FLR 923 : (2011) 2 LLJ 368 : (2011) 1 SLR 417
Constitution of India, 1950 — Article 38, 39, 40, 41, 42Payment of Gratuity Act, 1972 — Section 1, 1(3), 2, 2(4), 4
High Courts23 Jun 2010Dismissed
Abdul Gofur Halder Vs State of West Bengal and Others
Calcutta High Court · (2010) 06 CAL CK 0048
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 325, 34, 342, 376
High Courts23 Jun 2010Dismissed
Ideal Industrial Explosives Limited and Another Vs Coal India Limited and Others
Calcutta High Court · (2010) 06 CAL CK 0040
Constitution of India, 1950 — Article 14, 19, 226Contract Act, 1872 — Section 23
High Courts23 Jun 2010Dismissed
Sangeeta Deb Vs State of West Bengal and Another
Calcutta High Court · (2010) 06 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 498A, 499, 500
High Courts23 Jun 2010Dismissed
Javed Ahmed Khan Vs State of West Bengal and Others
Calcutta High Court · (2010) 06 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341, 482Penal Code, 1860 (IPC) — Section 193, 420, 463, 465, 471
High Courts23 Jun 2010
Sankarshan Pvt. Ltd. Vs Central Bank of India
Calcutta High Court · (2011) 2 CHN 882
Civil Procedure Code, 1908 (CPC) — Section 10, 24, 25
High Courts23 Jun 2010Dismissed
NICCO Corporation Limited Vs Simplex Infrastructures Limited
Calcutta High Court · 114 CWN 1103
Arbitration and Conciliation Act, 1996 — Section 16, 34, 8Contract Act, 1872 — Section 56
High Courts23 Jun 2010
Maharshi Commerce Limited Vs Khaitan (India) Limited
Calcutta High Court · 114 CWN 1009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 20Transfer of Property Act, 1882 — Section 106, 106(3)
High Courts23 Jun 2010Allowed
Sibani Giri Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 70
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125West Bengal Land Reforms Act, 1955 — Section 16(4), 17, 17(1)(b), 2(2), 21D