High Courts12 Nov 2010Dismissed
Chairman, W.B. Central School Service Commission Vs Mukul Biswas
Calcutta High Court · (2011) 2 CHN 304
Constitution of India, 1950 — Article 14, 16(4)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 832 of 3,204
High Courts12 Nov 2010
Satya Prosad Mitra Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 145
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Nov 2010
Ashim Kumar Chatterjee Vs Smt. Moushumi Chatterjee Nee Bhattacharjee
Calcutta High Court · (2010) 11 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397(3)
High Courts12 Nov 2010Dismissed
Jessore Industries (India) Ltd. and Another Vs Regional Provident Fund Commissioner and Others
Calcutta High Court · (2010) 4 CALLT 365 : (2011) 1 CHN 1 : (2011) 128 FLR 620 : (2011) 2 LLJ 535
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1)Income Tax Act, 1922 — Section 25(4)
High Courts12 Nov 2010
Institution of Engineers (India) Vs Union of India (UOI) and Others
Calcutta High Court · (2010) 11 CAL CK 0023
Income Tax Act, 1961 — Section 35(1)
High Courts12 Nov 2010Dismissed
Pradeep Kumar Malhotra Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 116
Criminal Procedure Code, 1973 (CrPC) — Section 219, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Nov 2010Dismissed
The Chairman, W.B. Central School Service Commission and Others Vs Mukul Biswas and Others
Calcutta High Court · (2010) 11 CAL CK 0011
Constitution of India, 1950 — Article 14, 16(4)
High Courts12 Nov 2010
Md. Motiar Rahaman Mallick Vs United India Insurance Co. Ltd. and Others
Calcutta High Court · (2011) ACJ 1743 : (2011) 2 TAC 57
High Courts11 Nov 2010Allowed
Jabakusum Manna Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 732
Constitution of India, 1950 — Article 226
High Courts11 Nov 2010
Trfi Investment Vs Pisces Portfolios
Calcutta High Court · (2011) 2 CHN 45
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts11 Nov 2010Dismissed
Poddar Heritage Investments Vs Chopra Marketing
Calcutta High Court · (2011) 2 CHN 1030
Arbitration and Conciliation Act, 1996 — Section 8Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Nov 2010
Girija Prasad Pandey Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 223
High Courts10 Nov 2010Dismissed
Asoke Sawoo Vs State of West Bengal
Calcutta High Court · (2010) 4 CALLT 380 : (2011) 2 CHN 82
Constitution of India, 1950 — Article 16West Bengal School Service Commission Act, 1997 — Section 7, 8, 9, 9(2)
High Courts10 Oct 2010Allowed
In re: Shubh Karan Jalan and Anandi Devi Jalan
Calcutta High Court · (2011) 1 CHN 703
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 108Constitution of India, 1950 — Article 227
High Courts06 Oct 2010
Civcon Construction Pvt. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 1 CHN 509
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts06 Oct 2010Allowed
Sri Khudiram Maity Vs The State of West Bengal and Others
Calcutta High Court · (2011) 1 CALLT 416 : (2011) 3 CHN 140
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts06 Oct 2010Allowed
Subimal Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2010) 4 APLJ 231 : (2011) 1 CALLT 205 : (2011) 1 CHN 757
High Courts06 Oct 2010Allowed
Sunil Kumar Das Vs Director of Public Instruction and Others
Calcutta High Court · (2011) 1 CALLT 578 : (2011) 3 CHN 764
High Courts06 Oct 2010Dismissed
Sri Sujoy Kumar Sanyal Vs Smt. Shakuntala Sanyal (Halder) and Another
Calcutta High Court · (2011) 1 CHN 265
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 24Penal Code, 1860 (IPC) — Section 498A
High Courts06 Oct 2010
Smt. Nupur Bose and Another Vs The State of West Bengal and Another
Calcutta High Court · (2010) 10 CAL CK 0060
Arbitration and Conciliation Act, 1996 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 239, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 494, 494A