High Courts20 Jan 2011Dismissed
Md. Jahiruddin Vs The State of West Bengal
Calcutta High Court · (2011) 01 CAL CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 156, 307, 326, 376
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 821 of 3,204
High Courts20 Jan 2011Dismissed
Sristidhar Ghosh Vs Khadim Chandra Ghosh @ Sunil Ghosh and Others
Calcutta High Court · (2011) 01 CAL CK 0039
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts19 Jan 2011Allowed
Rotoflex Printing and Laminating Co. Pvt. Ltd. Vs Dhaulgiree Polyolefins Pvt. Ltd.
Calcutta High Court · (2011) 01 CAL CK 0106
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts19 Jan 2011Allowed
Smt. Saraswati Barman and Others Vs The State of West Bengal
Calcutta High Court · (2011) 1 CALLT 376 : (2011) 2 CHN 1007 : (2011) 2 DMC 349
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts19 Jan 2011Dismissed
Sushma Singh Vs Rabindra Singh
Calcutta High Court · (2011) 01 CAL CK 0046
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 13, 151Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 16, 34
High Courts19 Jan 2011Allowed
Bar Association High Court and Another, Krishnendu Bhadra and Asish Das Vs State of W.B. and Others
Calcutta High Court · (2011) 1 CALLT 359 : (2011) 2 CHN 442
Constitution of India, 1950 — Article 226, 227, 32
High Courts19 Jan 2011Dismissed
SRRAK-REIPL JV and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2011) 01 CAL CK 0030
Constitution of India, 1950 — Article 14, 226, 226(2)
High Courts19 Jan 2011Dismissed
Manash Choudhury Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 394 : (2011) 2 CHN 752
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts18 Jan 2011
In Re: Quippo Infrastructure Equipment Ltd. and Srei Infrastructure Finance Ltd.
Calcutta High Court · (2011) 101 CLA 392 : (2011) 162 CompCas 186 : (2011) 2 CompLJ 279
Companies Act, 1956 — Section 101, 391, 393, 394Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009 — Regulation 92, 93, 94, 95, 95(2)Securities and Exchange Board of India Act, 1992 — Section 30
High Courts18 Jan 2011Allowed
Sanwar Ali and Another Vs Anjali Singha and Others
Calcutta High Court · (2011) 1 CALLT 622 : (2011) 5 CHN 368
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7Constitution of India, 1950 — Article 227
High Courts17 Jan 2011
Bharat Chamber of Commerce Vs Ram Jiban Ram and Another
Calcutta High Court · (2011) 3 CHN 89
West Bengal Shops and Establishments Rules, 1964 — Rule 20(1)
High Courts17 Jan 2011Dismissed
Sekh Abdul Sobur Vs The State of West Bengal
Calcutta High Court · (2011) 01 CAL CK 0092
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 406, 409, 420
High Courts17 Jan 2011
Ranajit Ghosh and Others Vs Gan Tusi Au and Others
Calcutta High Court · (2011) 1 CALLT 654
Evidence Act, 1872 — Section 45, 73West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)
High Courts17 Jan 2011Allowed
Nilima Bhattacharjee Vs Sisir Ranjan De and Others
Calcutta High Court · (2011) 01 CAL CK 0087
Constitution of India, 1950 — Article 227
High Courts17 Jan 2011
Rashid Sk. Vs State of West Bengal
Calcutta High Court · (2011) 1 CALLT 371
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 2011
In Re: Singhal Enterprises P. Ltd. and Another
Calcutta High Court · (2011) 3 CHN 837 : (2011) 101 CLA 375 : (2011) 162 CompCas 265
Companies Act, 1956 — Section 192, 391, 391(1), 391(5), 393
High Courts14 Jan 2011Allowed
Adhunik Ispat Limited Vs Triveni Infrastructure Development Co. Limited
Calcutta High Court · (2011) 2 CHN 527 : (2011) 8 RCR(Civil) 2814
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Companies Act, 1956 — Section 434Evidence Act, 1872 — Section 17
High Courts13 Jan 2011
Swapan Roy Vs Sima Sarkar
Calcutta High Court · (2011) 2 CHN 1017
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 94
High Courts13 Jan 2011Allowed
Amaresh Chandra Bera Vs State and Others
Calcutta High Court · (2011) 1 CHN 698
High Courts13 Jan 2011
Rahima Bibi Vs Abdul Odud
Calcutta High Court · (2011) 5 CHN 147
Criminal Procedure Code, 1973 (CrPC) — Section 125, 257(3), 357(3)Penal Code, 1860 (IPC) — Section 415, 417, 420