High Courts01 Feb 2011Dismissed
Sri. Gangaram Rana Vs Smt. Kalpana Rana
Calcutta High Court · (2011) 3 Crimes 597
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 818 of 3,204
High Courts31 Jan 2011Dismissed
Dr. Amitabha Datta Vs Kiran Rasaily
Calcutta High Court · (2011) 2 CHN 274
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21(1)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8A
High Courts31 Jan 2011
Anuj Agarwal and Anrs. Vs The Central Bureau of Investigation
Calcutta High Court · (2011) 01 CAL CK 0109
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 239, 401, 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts31 Jan 2011
Rotomac Electricals Private Limited Vs National Railway Equipment Company
Calcutta High Court · (2011) 4 CHN 740
Specific Relief Act, 1963 — Section 41
High Courts28 Jan 2011Dismissed
Samim Abbas Vs State of West Bengal and Others
Calcutta High Court · (2011) 2 CALLT 50 : (2011) 1 CHN 651
West Bengal Land Reforms Act, 1955 — Section 50
High Courts28 Jan 2011
Giridharilal Sarogi Vs The State of West Bengal and Others
Calcutta High Court · (2011) 01 CAL CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 313, 401, 482Penal Code, 1860 (IPC) — Section 323, 352, 355, 427, 504
High Courts28 Jan 2011Dismissed
Chand Sadagar and Others Vs The State of West Bengal and Another
Calcutta High Court · (2011) 01 CAL CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 401, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts28 Jan 2011Dismissed
Dr. Himabanta Bandopadhyay Vs The State of West Bengal and Another
Calcutta High Court · (2011) 2 CALLT 158 : (2011) 2 DMC 764
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 200, 202, 203Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 494, 498A
High Courts28 Jan 2011Dismissed
Rajesh Mishra Vs ESBI Transmissions Private Limited
Calcutta High Court · (2011) 2 CALLT 37
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 401, 482Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts28 Jan 2011Dismissed
Mr. Rakesh Kumar Chhualsingh Vs The State of West Bengal and Another
Calcutta High Court · (2011) 01 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482, 94Penal Code, 1860 (IPC) — Section 120B, 379, 500, 506
High Courts28 Jan 2011
(Smt.) Kanchan Mondal Vs LT. Governor and Others
Calcutta High Court · (2011) 129 FLR 374
High Courts27 Jan 2011Allowed
The Managing Committee, Mahisegeria A.M.A. High Vs State of West Bengal and Others
Calcutta High Court · (2011) 01 CAL CK 0084
High Courts27 Jan 2011Dismissed
Anjali Mandal Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 475
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts27 Jan 2011Allowed
Smt. Santi Banerjee and Others Vs Smt. Durgarani Chakraborty and Others
Calcutta High Court · (2011) 2 CALLT 348
Bengal Tenancy Act, 1885 — Section 26FConstitution of India, 1950 — Article 136Evidence Act, 1872 — Section 114
High Courts27 Jan 2011
The Managing Committee, Kadamtala High Madrasah Vs State of west bengal and Others
Calcutta High Court · (2011) 01 CAL CK 0045
High Courts27 Jan 2011
Ataur Rahaman and Others Vs The State of West Bengal
Calcutta High Court · (2011) CriLJ 2032
Arms Act, 1959 — Section 25(1), 27Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts27 Jan 2011Dismissed
Ajit Mishra Vs State of West Bengal
Calcutta High Court · (2011) 01 CAL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 17, 24, 30Penal Code, 1860 (IPC) — Section 302
High Courts25 Jan 2011Dismissed
Subrata Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2011) 1 CALLT 591
High Courts25 Jan 2011
Amrita Bangur Vs The Chief Post Master General and Others
Calcutta High Court · (2011) 01 CAL CK 0108
High Courts25 Jan 2011Dismissed
Sukti Sanyal Vs The Office Trustee of Govt. of West Bengal and Others
Calcutta High Court · (2011) 1 CALLT 573 : (2011) 2 CHN 63
Succession Act, 1925 — Section 211, 247, 321Trusts Act, 1882 — Section 32