High Courts14 Jul 2011Allowed
Shankar Menon Vs State of West Bengal
Calcutta High Court · (2012) CriLJ 104 : (2012) 3 RCR(Civil) 571
Companies Act, 1956 — Section 141(1), 141(2), 2(24), 5Negotiable Instruments Act, 1881 (NI) — Section 138, 141
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 785 of 3,204
High Courts13 Jul 2011Allowed
Hasmukh Parekh Vs Assistant Sales Tax Officer, Central Section and Others
Calcutta High Court · (2012) 52 VST 195
Constitution of India, 1950 — Article 226West Bengal Value Added Tax Act, 2003 — Section 11, 21, 76, 77
High Courts13 Jul 2011Dismissed
Moloy Kumar Das Vs Krishna Chandra Adhikari and Another Manoj Kumar Lohia Vs Gopal Adhikari and Another
Calcutta High Court · (2011) 3 CHN 691
Trusts Act, 1882 — Section 1, 34
High Courts13 Jul 2011
Smt. Ira Banerjee Vs Sree Shibnath Banerjee
Calcutta High Court · (2012) 5 CHN 696
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 54(1A), Order 21 Rule 54(2), Order 21 Rule 66Hindu Marriage Act, 1955 — Section 13(1), 24Limitation Act, 1963 — Article 136
High Courts13 Jul 2011Dismissed
Alok Todi and Another Vs Commissioner of Income Tax
Calcutta High Court · (2012) 247 CTR 345 : (2011) 339 ITR 102 : (2012) 204 TAXMAN 21
Income Tax Act, 1961 — Section 132(4), 142(1), 158BB, 158BC, 158C
High Courts13 Jul 2011Allowed
GKW Limited Vs Commissioner of Income Tax
Calcutta High Court · (2012) 347 ITR 429 : (2011) 200 TAXMAN 234
Companies Act, 1956 — Section 210Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 10, 115JA, 143(3), 234B, 260A
High Courts13 Jul 2011Allowed
Faridabad Investment Company Limited Vs Commissioner of Income Tax
Calcutta High Court · (2011) 07 CAL CK 0060
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 154, 260A
High Courts13 Jul 2011Dismissed
Stewart Holl (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2011) 245 CTR 71 : (2011) 338 ITR 194
Income Tax Act, 1961 — Section 260A, 28, 35(1)(B), 80HHC, 80HHC(3)
High Courts13 Jul 2011
Stewart Holl (India) Ltd. Vs Commissioner of Income Tax, Kolkata-II
Calcutta High Court · (2012) 207 TAXMAN 179
Income Tax Act, 1961 — Section 260A, 28, 35(1)(B), 80HHC, 80HHC(3)(a)
High Courts12 Jul 2011
Zonal Director, Eastern Zonal Unit, Narcotic Control Bureau Vs Badar Ali
Calcutta High Court · (2012) 2 CHN 494
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 29, 37, 37(1)(b)(ii), 37(1)(b)(ii)(2)
High Courts12 Jul 2011Allowed
Kochiram Ghosh @ Kochi Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 150
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Jul 2011
In Re : M/s. East Coast Tradefin Ltd.
Calcutta High Court · (2012) 3 CHN 67
Criminal Procedure Code, 1973 (CrPC) — Section 178(d)General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jul 2011Allowed
Bimanta Biswas Vs Monoranjan Kha
Calcutta High Court · (2012) 1 CHN 237
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 8 Rule 6A, Order 8 Rule 6C
High Courts11 Jul 2011
State of West Bengal Vs Babar Ali Mondal Srikanta Dey Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 327
Arms Act, 1959 — Section 25(i)(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 162, 174, 366Evidence Act, 1872 — Section 27, 8, 9
High Courts11 Jul 2011
Gunadhar Mallick Vs Shashank Singhania
Calcutta High Court · (2011) 3 CHN 689
City Civil Court Act, 1953 — Section 3West Bengal Premises Tenancy (Amendment) Act, 2009 — Section 12A, 4West Bengal Premises Tenancy Act, 1997 — Section 2, 3, 6, 6(5), 7
High Courts11 Jul 2011
Dipak Kumar Das Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 353
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 164Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts08 Jul 2011Dismissed
Ram Vibhash Bharati Vs Coal India Ltd.
Calcutta High Court · (2011) 4 CHN 44
High Courts08 Jul 2011
A. Talukdar and Co. (Fertilizers) (P) Ltd. and Others Vs The Official Liquidator and Others
Calcutta High Court · (2011) 167 CompCas 239
Companies Act, 1956 — Section 466
High Courts08 Jul 2011
Great Eastern Appliances Pvt. Ltd. Vs Santosh Kumar Kanodia @ S.K. Kanodia
Calcutta High Court · (2011) 4 CHN 166
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 12
High Courts08 Jul 2011Allowed
Kalpana Barman Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 687
West Bengal Board of Secondary Education (Examination) Regulations, 2001 — Regulation 13(6)