High Courts23 Aug 2011Dismissed
Sri Sita Ram Shaw Vs Sri Radheshyam Shaw and Another
Calcutta High Court · (2011) 08 CAL CK 0122
COURT ARCHIVE
Calcutta High Court judgments
64,078 judgments · page 775 of 3,204
High Courts23 Aug 2011Dismissed
Smt. Asha Devi Maskara and Others Vs Sri Jatindra Nath Das and Another
Calcutta High Court · (2011) 08 CAL CK 0100
West Bengal Premises Tenancy Act, 1997 — Section 17, 44
High Courts23 Aug 2011
Hoare Miller and Co. Ltd. Vs Bank of India
Calcutta High Court · AIR 2011 Cal 239 : (2012) 1 CALLT 529 : (2012) 5 CHN 347
Transfer of Property Act, 1882 — Section 106, 111A, 53A
High Courts19 Aug 2011
Goutam Ghoshal Vs The State of West Bengal
Calcutta High Court · (2012) 2 CHN 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2
High Courts19 Aug 2011
Ram Krishna Ghosh Mondal and Others Vs Sri Chitta Ranjan Mondal
Calcutta High Court · (2011) 08 CAL CK 0183
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 17(4)
High Courts19 Aug 2011Allowed
Official Liquidator Vs Nagin B. Parikh and Others
Calcutta High Court · (2012) 2 CALLT 540 : (2011) 167 CompCas 332
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies (Court) Rules, 1959 — Rule 261Companies Act, 1913 — Section 235
High Courts19 Aug 2011
Ram Chandra Singh Chouhan Vs Ram Gopal Sharma
Calcutta High Court · (2012) 5 CHN 393
Contract Act, 1872 — Section 25, 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142, 142(b)
High Courts19 Aug 2011
Great Eastern Energy Corporation Limited Vs Jain Irrigation Systems Limited
Calcutta High Court · AIR 2011 Cal 190 : (2012) 1 CHN 34
Arbitration and Conciliation Act, 1996 — Section 11, 13, 16, 5, 6Constitution of India, 1950 — Article 227
High Courts19 Aug 2011
Sri Bhabani Prasad Basu Vs Smt. Hari Dasi Paul and Others
Calcutta High Court · (2011) 08 CAL CK 0083
Civil Procedure Code Amendment Act, 1976 — Section 100
High Courts19 Aug 2011
Ashoka Dhar and Another Vs Dr. Partha Banerjee and Others
Calcutta High Court · (2012) 1 CHN 126
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 22 Rule 10, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 141, 227Succession Act, 1925 — Section 276, 283, 283(1), 284
High Courts19 Aug 2011Dismissed
Debabrata Sardar Vs All India Council For Technical Education
Calcutta High Court · (2011) 4 CHN 610
High Courts19 Aug 2011Allowed
Srimattya Mira Mitra and Others Vs Divisional Forest Officer and Others
Calcutta High Court · (2012) 1 CALLT 281 : (2012) 4 CHN 633
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 34
High Courts19 Aug 2011Dismissed
Sri Bimal Chandra Mondal Vs Sri Panchanan Mondal and Others
Calcutta High Court · (2011) 08 CAL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts19 Aug 2011
In Re: Citicorp Finance India Ltd.
Calcutta High Court · (2011) 08 CAL CK 0007
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 469
High Courts19 Aug 2011
Sri Amarendra Kumar Bhattacharjee and Others Vs Smt. Rekha Bhattacharjee and Others
Calcutta High Court · (2011) 08 CAL CK 0005
West Bengal Estates Acquisition Act, 1953 — Section 49
High Courts18 Aug 2011Disposed Off
Commissioner of Central Excise-III Vs Nicco Corporation Ltd.
Calcutta High Court · (2017) 346 ELT 556
High Courts18 Aug 2011
Sk. Akbar Ali Vs State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0171
High Courts18 Aug 2011
Amitabha Mitra Vs The State of West Bengal and Others
Calcutta High Court · (2012) 1 CHN 204
Constitution of India, 1950 — Article 1, 12, 14, 19(1), 2United Nations (Privileges and Immunities) Act, 1947 — Section 1, 2
High Courts18 Aug 2011Dismissed
Musaraf Hussain Munshi Vs Md. Zellar Rahaman and Another
Calcutta High Court · (2011) 08 CAL CK 0144
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151
High Courts18 Aug 2011
Weather Control Vs The State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0125