High Courts01 Sept 2011Allowed
The State of West Bengal and Another Vs Ratan Chandra Bera and Others
Calcutta High Court · (2012) 1 CALLT 363 : (2012) 4 CHN 341
COURT ARCHIVE
Calcutta High Court judgments
64,078 judgments · page 772 of 3,204
High Courts01 Sept 2011Dismissed
Nader Chand Paul @ Provat Paul Vs Nemai Chand Pal and Others
Calcutta High Court · (2011) 09 CAL CK 0072
Arbitration and Conciliation Act, 1996 — Section 11, 14, 15, 16, 16(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Sept 2011Dismissed
Barun Ghosh Vs Goutam Kumar Saha and Others
Calcutta High Court · (2011) 09 CAL CK 0070
Constitution of India, 1950 — Article 14, 15, 16, 19(1), 366(9)Essential Commodities Act, 1955 — Section 3
High Courts01 Sept 2011
Sumia Sultana Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 658
Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(d)(iv), 2(k)Penal Code, 1860 (IPC) — Section 34, 363, 365, 366A
High Courts30 Aug 2011
Smt. Sumita Chakraborty and Another Vs Sri Amit Kumar Banerjee and Another
Calcutta High Court · (2011) 08 CAL CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16, 16(3), 211Evidence Act, 1872 — Section 111
High Courts30 Aug 2011
Bhura Exports Ltd. Vs The Income Tax Officer (TDS)
Calcutta High Court · (2012) 246 CTR 482 : (2012) 202 TAXMAN 88
Income Tax Act, 1961 — Section 143(3), 148, 149, 194A, 2(7)Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 43
High Courts30 Aug 2011Dismissed
Tarun Roy Vs The State of West Bengal
Calcutta High Court · (2011) 08 CAL CK 0138
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts30 Aug 2011Dismissed
The Peerless General Finance and Investment Company Ltd. and Another Vs Canara Bank and Others
Calcutta High Court · (2011) 08 CAL CK 0120
Constitution of India, 1950 — Article 226Securities and Exchange Board of India Act, 1992 — Section 15
High Courts30 Aug 2011Dismissed
Mir Mamtaj Ali Wakf Estate Vs The Chief Executive Officer and Another
Calcutta High Court · (2012) 4 CHN 462
Constitution of India, 1950 — Article 227
High Courts30 Aug 2011
Woodburn Park Co-operative Housing Society Pvt. Ltd. and Another Vs The Registrar of Co-operative Societies Govt. of W.B. and Others
Calcutta High Court · (2011) 08 CAL CK 0079
Constitution of India, 1950 — Article 226Co-operative Societies Act, 1973 — Section 124, 138Evidence Act, 1872 — Section 63, 79
High Courts30 Aug 2011
Barnali Sen (Sinha) Vs The State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0067
Constitution of India, 1950 — Article 15(3), 29West Bengal College Service Commission Act, 1978 — Section 17, 8, 8(1), 8(2), 9West Bengal College Service Commission Regulations — Regulation 9, 9(3)
High Courts30 Aug 2011Allowed
Aman Roy and Others Vs Dulalpada Roy and Others
Calcutta High Court · (2011) 08 CAL CK 0053
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Aug 2011Dismissed
John Santosh Gomes Vs State of West Bengal
Calcutta High Court · (2011) 08 CAL CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Aug 2011Allowed
Sajal Barui @ Papa Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 788 : (2012) CriLJ 1763
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 3, 49, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
High Courts30 Aug 2011Allowed
Rafik Mondal and Others Vs Ashit Ghosh and Others
Calcutta High Court · (2011) 08 CAL CK 0046
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5
High Courts30 Aug 2011Dismissed
Dipak Kumar Sarkar Vs Ashok Kumar Sarkar
Calcutta High Court · (2011) 08 CAL CK 0045
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts30 Aug 2011
Rai Chattopadhyay Vs The State of West Bengal
Calcutta High Court · (2011) 4 CHN 789
Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 438, 482Penal Code, 1860 (IPC) — Section 120B, 201, 380, 498A
High Courts30 Aug 2011Dismissed
Sukhnath Mudi Vs Satish Chandra Mahata and Others
Calcutta High Court · (2011) 08 CAL CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Aug 2011
Brojo Kishore Boral Vs Smt. Ranu Nandi and Another
Calcutta High Court · (2011) 08 CAL CK 0036
Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(4)
High Courts30 Aug 2011Dismissed
Victor Apartment Pvt. Ltd. Vs Calcutta Municipal Corporation
Calcutta High Court · (2011) 5 CHN 661
Constitution of India, 1950 — Article 226Municipal Corporation Act, 1980 — Section 184(2), 184(3), 186, 188, 189(3)