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Calcutta High Court judgments

64,078 judgments · page 766 of 3,204

High Courts29 Sept 2011

Chatu Sk. and Others Vs The State

Calcutta High Court · (2012) 2 CHN 519

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 482Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 114, 302, 34
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High Courts29 Sept 2011Allowed

India Carbon Limited Vs Ganesh Prasad Singh

Calcutta High Court · (2012) 1 CHN 152

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34(5)(6a), Order 7 Rule 11, 115Companies Act, 1956 — Section 297Constitution of India, 1950 — Article 227
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High Courts28 Sept 2011Dismissed

Asha Tamang Vs State of West Bengal

Calcutta High Court · (2012) 1 CHN 465

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 212(2), 221, 313Evidence Act, 1872 — Section 114Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49(1)
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High Courts28 Sept 2011Dismissed

Rajendra Gupta Vs Susanta Mondal

Calcutta High Court · (2012) 1 CHN 240

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 2, Order 8 Rule 6A, Order 8 Rule 6A(2)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A, 63A
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