High Courts18 Jul 2012
Md. Kachimuddin Miah Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0046
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 721 of 3,203
High Courts18 Jul 2012
Amar Bardhan Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0038
Constitution of India, 1950 — Article 226, 8
High Courts18 Jul 2012
Karendra Nath Pal Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0037
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts18 Jul 2012
Suranjan Chakraborty Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0030
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts18 Jul 2012
Arabinda Sarkar Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0005
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012Dismissed
Sambhu Nath Sinha and Another Vs State Bank of India and Others
Calcutta High Court · (2012) 07 CAL CK 0257
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 133
High Courts17 Jul 2012
Amitava Ganguly Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0254
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Dipak Tarafder Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0236
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Kamalesh Ghosh Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0209
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Kamal Kumar Ishore Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0208
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Wajihuddin Ahmed Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 564
High Courts17 Jul 2012
Dinesh Chandra Roy Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0178
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Sushil Kumar Das Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0164
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Jagadish Chandra Chaki Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0145
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Narendra Nath Dey Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0134
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Haradhan Das Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0133
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Subhash Chandra Biswas No. 2 Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0112
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Swapan Kumar Mani Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0092
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts17 Jul 2012
Narendranath Banerjee Vs State of West Bengal and Others
Calcutta High Court · (2012) 07 CAL CK 0080
Constitution of India, 1950 — Article 226
High Courts17 Jul 2012
Prabir Kumar Sen Vs North Bengal State Transport Corporation and Another
Calcutta High Court · (2012) 07 CAL CK 0076
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8