High Courts21 Aug 2012
Sri Ranjit Kumar Ray Vs Union of India and Others
Calcutta High Court · (2012) 08 CAL CK 0125
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 710 of 3,203
High Courts21 Aug 2012Allowed
Smt Pinki Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0117
Constitution of India, 1950 — Article 226
High Courts21 Aug 2012Allowed
Sona Rani Kundu Vs The State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0100
High Courts21 Aug 2012Allowed
Ashit Paul Vs The State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0057
Constitution of India, 1950 — Article 226
High Courts21 Aug 2012Allowed
Pradip Debnath Vs The State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0042
Constitution of India, 1950 — Article 226
High Courts21 Aug 2012Allowed
Samar Barman Vs The State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0031
Constitution of India, 1950 — Article 226
High Courts21 Aug 2012Dismissed
Manjoor Alam Vs Employees'' State Insurance Corporation
Calcutta High Court · (2012) LLR 1254
High Courts17 Aug 2012
Brojendra Nath Sarkar Vs North Bengal State Transport Corporation and Others
Calcutta High Court · (2012) 08 CAL CK 0131
Constitution of India, 1950 — Article 226
High Courts17 Aug 2012
Nitrananda Samaddar Vs North Bengal State Transport Corporation and Others
Calcutta High Court · (2012) 08 CAL CK 0118
Constitution of India, 1950 — Article 226
High Courts17 Aug 2012Dismissed
Smt. Gitarani Rakshit Vs State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 59
High Courts17 Aug 2012
Sudhir Kumar Biswas Vs State of West Bengal and Others
Calcutta High Court · (2012) 08 CAL CK 0091
High Courts17 Aug 2012Dismissed
Haradhan Bhattacharjee Vs State Bank of India and Another
Calcutta High Court · (2012) LLR 1165
Constitution of India, 1950 — Article 226
High Courts17 Aug 2012
Shyamal Kumar Sen Vs North Bengal State Transport Corporation and Others
Calcutta High Court · (2012) 08 CAL CK 0079
Constitution of India, 1950 — Article 226
High Courts16 Aug 2012Dismissed
Damodar Valley Corporation Vs Bhaskar Sharchi Alloys Ltd. and Others
Calcutta High Court · (2012) 4 CALLT 282 : (2013) 1 CHN 627
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Constitution of India, 1950 — Article 14, 226Electricity Act, 2003 — Section 64(3)
High Courts16 Aug 2012
Gopal Khatick Vs Chairman, CESC Limited and Others
Calcutta High Court · AIR 2013 Cal 11
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 126(1), 127, 135
High Courts16 Aug 2012Dismissed
Union of India Vs Binod Kumar Agarwal
Calcutta High Court · AIR 2013 Cal 52
Arbitration and Conciliation Act, 1996 — Section 30, 34Contract Act, 1872 — Section 51Sales of Goods Act, 1930 — Section 19(3), 2(14), 20, 20, 21
High Courts14 Aug 2012Allowed
Sri Hrishikesh Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 WBLR 277
Constitution of India, 1950 — Article 226
High Courts14 Aug 2012
Bhagyraaj Vyapaar Pvt. Ltd., Saffron Commercial Pvt. Ltd., Promain Commodities Pvt. Ltd. and Jalaram Merchants Pvt. Ltd. Vs Regional Director Ministry of Corporate Affairs, Eastern Region, Kolkata
Calcutta High Court · (2012) 111 CLA 399 : (2012) 174 CompCas 503 : (2012) 4 CompLJ 617 : (2012) 116 SCL 362
Companies Act, 1956 — Section 391Prevention of Money-Laundering Act, 2002 — Section 3, 4
High Courts14 Aug 2012
ARC Holdings Ltd. Vs Deccan Traders (P) Ltd. and Another Gourinandan Real Estate (P) Ltd. Vs Sylvan Commercial (P) Ltd.
Calcutta High Court · (2013) 1 CHN 570 : (2012) 116 SCL 119
Companies Act, 1956 — Section 446, 446(2), 457, 529, 529AWest Bengal Estates Acquisition Act, 1953 — Section 6(3)
High Courts14 Aug 2012Dismissed
Promod Roy @ Promod Ch. Roy Vs State of West Bengal
Calcutta High Court · (2012) 08 CAL CK 0103
Penal Code, 1860 (IPC) — Section 354, 376, 380, 511