High Courts18 Oct 2012Dismissed
Bidyut Kumar Panja Vs The West Bengal Board of Primary Education and Others Siddhartha Samanta Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 WBLR 522
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 696 of 3,203
High Courts18 Oct 2012
Smt. Mayurakshi Basu (Nee Maitra) Vs Sri Sandeep Basu Sri Sandeep Basu Vs Smt. Mayurakshi Basu (Nee Maitra)
Calcutta High Court · (2012) 10 CAL CK 0003
Special Marriage Act, 1954 — Section 36, 38
High Courts18 Oct 2012Dismissed
M/s. Mahavir Properties Private Limited Vs The Lakshmi Commercial Bank Limited Presently known as Canara Bank
Calcutta High Court · (2012) 10 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts18 Oct 2012Dismissed
Lokesh Nag Vs Union of India and Others
Calcutta High Court · (2012) 10 CAL CK 0001
Constitution of India, 1950 — Article 226, 32
High Courts17 Oct 2012
Smt. Mandodori Bhakat Vs The State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 1 : (2013) 1 CHN 444 : (2013) 1 WBLR 236
Land Acquisition (west Bengal Amendment) Act, 1997 — Section 1, 3, 4Land Acquisition Act, 1894 — Section 23, 9, 9(3A), 9(3B)West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 4, 4(1a), 4(1a), 4(2)
High Courts17 Oct 2012Allowed
The West Bengal State Co-operative Bank Ltd. and Another Vs The State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 18 : (2012) 4 CALLT 265 : (2013) 3 WBLR 173
Bengal General Clauses Act, 1899 — Section 8Constitution of India, 1950 — Article 12, 14, 200, 243ZJ, 243ZJ(2)General Clauses Act, 1897 — Section 6
High Courts17 Oct 2012Dismissed
Bandita Kundu Vs The State of West Bengal and Another
Calcutta High Court · (2013) 1 Crimes 581
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 9
High Courts17 Oct 2012Dismissed
Sandhya Prasad Vs Laljee Prasad
Calcutta High Court · (2012) 10 CAL CK 0098
Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482
High Courts17 Oct 2012Dismissed
Bidyut Kumar Panja Vs The West Bengal Board of Primary Education and Others Siddhartha Samanta Vs The State of West Bengal and Others
Calcutta High Court · (2012) 10 CAL CK 0094
High Courts17 Oct 2012Dismissed
Sarban Bhuian Vs Coal India Limited and Others
Calcutta High Court · (2013) 1 CALLT 355 : (2013) LabIC 182
Constitution of India, 1950 — Article 14
High Courts17 Oct 2012Dismissed
R.S. Iron Industries Pvt. Ltd. Vs Calcutta Pinjrapole Society
Calcutta High Court · AIR 2013 Cal 97 : AIR 2013 Cal 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts17 Oct 2012Dismissed
Mithu Das Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 WBLR 661
High Courts17 Oct 2012Dismissed
Kajal Baran Das Vs Smt. Santa Das @ Bag.
Calcutta High Court · (2012) 10 CAL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 18, 19, 19(b)
High Courts17 Oct 2012Dismissed
Manager, Divisional Office-III, National Insurance Co. Ltd. Vs Subrata Baran Sen and Another
Calcutta High Court · (2012) 10 CAL CK 0050
Constitution of India, 1950 — Article 227
High Courts17 Oct 2012Dismissed
Sri Naren Saha Vs Smt. Sukhoda Bala Saha
Calcutta High Court · (2012) 10 CAL CK 0047
High Courts17 Oct 2012
Subhajit Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 10 CAL CK 0040
High Courts17 Oct 2012Dismissed
Ma Kreeng Construction Pvt. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2012) 10 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 34, 384
High Courts17 Oct 2012
Dipak Saha and Another Vs Suresh Pandey and Others
Calcutta High Court · (2012) 10 CAL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 2(d), 200, 202, 401Penal Code, 1860 (IPC) — Section 34, 384
High Courts17 Oct 2012Dismissed
Anil Kumar Chowbay Vs State of West Bengal and Others
Calcutta High Court · (2012) 10 CAL CK 0035
Constitution of India, 1950 — Article 226
High Courts17 Oct 2012
Smt. Peli Kumar and Another Vs The State of West Bengal and Others
Calcutta High Court · (2012) 10 CAL CK 0034
Constitution of India, 1950 — Article 226