High Courts05 Mar 2014
Ravi Shankar Mangipudy Vs Dr. Somesh Banik and Another
Calcutta High Court · (2014) 4 CHN 721
Negotiable Instruments Act, 1881 (NI) - Section 138 141
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 626 of 3,203
High Courts05 Mar 2014Allowed
Manoranjan Das Vs The State of West Bengal and Others
Calcutta High Court · (2014) 4 CHN 376
Penal Code, 1860 (IPC) - Section 420
High Courts05 Mar 2014
Mr. Vikram Mordani Vs M/s. Amrapali Barter Pvt. Ltd.
Calcutta High Court · (2014) 03 CAL CK 0087
Negotiable Instruments Act, 1881 (NI) - Section 138 141
High Courts05 Mar 2014Allowed
Ananya Mukherjee Vs The State of West Bengal and Another
Calcutta High Court · (2014) 03 CAL CK 0086
West Bengal Municipal Act, 1993 - Section 204A 220
High Courts05 Mar 2014
Ahsan Waris Vs Commissioner of Customs (Preventive)
Calcutta High Court · (2014) 305 ELT 78 : (2014) 45 GST 123
Customs Act, 1962 — Section 11, 110, 126, 150, 23Foreign Trade (Development and Regulation) Act, 1992 — Section 11(1), 3(3)
High Courts05 Mar 2014Dismissed
Amit Deb @ Amit Ardhendu Deb and Others Vs State of West Bengal and Another
Calcutta High Court · (2014) 03 CAL CK 0053
Penal Code, 1860 (IPC) - Section 323 34 406 498A
High Courts05 Mar 2014
Kalyan Dey and Others Vs The State of West Bengal and Another
Calcutta High Court · (2014) 03 CAL CK 0051
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 147, 148, 307, 379, 506
High Courts05 Mar 2014Allowed
Guraprasad Das Vs The State of West Bengal and Another
Calcutta High Court · (2014) 03 CAL CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302 307 34
High Courts04 Mar 2014Dismissed
In Re: Budheswar Singh Mura and Others
Calcutta High Court · (2014) 03 CAL CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 161, 309Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 307
High Courts04 Mar 2014
Beauty Khatun Vs Reliance General Insurance Company Ltd.
Calcutta High Court · (2014) 4 ACC 430
Motor Vehicles Act, 1988 — Section 163A
High Courts04 Mar 2014Dismissed
Avijit Saha and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 3 CHN 357
Criminal Procedure Code, 1973 (CrPC) - Section 457 91Motor Vehicles Act, 1988 - Section 136Penal Code, 1860 (IPC) - Section 279 304A 338
High Courts04 Mar 2014
Smt. Mita Sen Vs State of West Bengal and Others
Calcutta High Court · (2014) 3 CHN 462 : (2014) 141 FLR 555 : (2014) 2 LLJ 242
Constitution of India, 1950 - Article 12 226Industrial Disputes Act, 1947 - Section 11 15(2) 15(2)(b) 33C(1) 33C(2)
High Courts04 Mar 2014Allowed
National Insurance Co. Ltd. Vs Nikhil Mondal and Others
Calcutta High Court · (2015) ACJ 1729
Motor Vehicles Act, 1988 - Section 163-A 166
High Courts04 Mar 2014Dismissed
UCO Bank Employees'' Association and Another Vs UCO Bank and Another
Calcutta High Court · (2014) LabIC 1807 : (2014) 4 WBLR 844
Constitution of India, 1950 - Article 19(1)(a)
High Courts03 Mar 2014Allowed
Abdul Samad Sanfui Vs Joynal Sanfui and Others
Calcutta High Court · (2014) 5 CHN 354
High Courts03 Mar 2014
Commissioner of Income Tax Vs Akzo Nobel India Limited
Calcutta High Court · (2014) 03 CAL CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)Income Tax Act, 1961 — Section 260A, 269Limitation Act, 1963 — Section 14
High Courts03 Mar 2014
Anil Kumar Banerjee Vs Union of India
Calcutta High Court · (2014) 2 CALLT 15
Income Tax Act, 1961 — Section 143(3), 220(6), 226(3), 226(3)(iii), 226(3)(iv)
High Courts03 Mar 2014
Rabin Kumar Mandal Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 179
High Courts28 Feb 2014
N.T.P.C. Ltd. Vs Union of India and Others
Calcutta High Court · (2014) 143 FLR 67 : (2014) 2 LLJ 174 : (2014) 4 WBLR 238
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 12, 12(5)