COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 617 of 3,203

High Courts08 Apr 2014

Sila Roy Vs Sailendranath Mukherjee

Calcutta High Court · (2014) 4 CHN 109

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(4), Order 41 Rule 33, Order 41 Rule 4, 151Constitution of India, 1950 — Article 227

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High Courts08 Apr 2014

Prollad Das Vs State of West Bengal

Calcutta High Court · (2014) 4 CHN 487

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High Courts08 Apr 2014

Classic Builders and Traders Vs State of West Bengal

Calcutta High Court · (2014) 3 CHN 167 : (2014) 3 WBLR 906

Constitution of India, 1950 — Article 166

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High Courts07 Apr 2014Disposed Off

Saregama India Ltd. Vs Dishnet Wireless Ltd.

Calcutta High Court · (2014) 2 CALLT 556 : (2014) 4 CHN 253 : (2014) 3 WBLR 653

Information Technology Act, 2000 — Section 67, 88

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High Courts07 Apr 2014Dismissed

Camelia Vs Peyaran Bibi

Calcutta High Court · (2014) 3 CHN 158 : (2014) 3 WBLR 286

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227

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High Courts07 Apr 2014Disposed Off

Shri Sachinder Lall and Others Vs The Lieutenant Governor and Others

Calcutta High Court · (2014) 04 CAL CK 0087

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High Courts07 Apr 2014Dismissed

M/s. Fortune Resort Bay Islands and Another Vs Andaman and Nicobar Administration and Others M/s. Peerless Hotel Ltd. and Another Vs Union of India and Others M/s. TSG Emerald View and Another Vs The Lieutenant Governor and Others

Calcutta High Court · (2014) 04 CAL CK 0059

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High Courts07 Apr 2014

Haran Chandra Halder Vs The Union of India and Others

Calcutta High Court · (2014) 4 CHN 62

Passports Act, 1967 — Section 10, 5

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High Courts04 Apr 2014

Bharati Ghorai Vs The State of West Bengal

Calcutta High Court · (2014) 4 WBLR 157

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High Courts04 Apr 2014

Commissioner of Income Tax Vs Ritesh Kumar Boyed

Calcutta High Court · (2014) 04 CAL CK 0094

Income Tax Act, 1961 — Section 131, 143(3), 263

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High Courts04 Apr 2014

Surendra Prasad Gupta Vs State of West Bengal

Calcutta High Court · (2014) FAJ 424

Prevention of Food Adulteration Act, 1954 — Section 11(1)(b), 13(2), 16(1)(a)(i), 19(2)

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High Courts04 Apr 2014

Abdur Rashid @ Md. Abdur Rashid Vs Raju Mondal and Another

Calcutta High Court · (2014) 04 CAL CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 397, 97Penal Code, 1860 (IPC) — Section 341

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High Courts04 Apr 2014Dismissed

Dr. Sugata Mohan Bose Vs Bhagirath Pasari and Others

Calcutta High Court · (2014) 2 CALLT 430 : (2014) 4 CHN 85 : (2014) 3 WBLR 525

Arbitration Act, 1940 — Section 28, 30, 33, 37(3)Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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High Courts03 Apr 2014Dismissed

Apricorn Oils Ltd. Vs Om Prakash Agarwal

Calcutta High Court · (2015) 1 BC 699 : (2014) 2 CALLT 565

Companies Act, 1956 — Section 10FSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 34

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High Courts03 Apr 2014

Cotton Casuals (India) Pvt. Ltd. Vs West Bengal Industrial Development Corporation Ltd.

Calcutta High Court · (2014) 3 WBLR 650

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High Courts03 Apr 2014

Soumya Ghosh and Others Vs Smt. Sayantani Ghosh (Basu) and Another

Calcutta High Court · (2014) 04 CAL CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406

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High Courts03 Apr 2014

Parijat Vyappar (P.) Ltd. Vs Union of India

Calcutta High Court · (2014) 46 GST 699 : (2015) 37 STR 922

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High Courts03 Apr 2014Disposed Off

Jitendra Kumar Mohanlal and Another Vs The State of West Bengal and Another

Calcutta High Court · (2014) 04 CAL CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 120-B, 379, 411, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(d), 5(2)

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High Courts03 Apr 2014Allowed

Swapnil Singh Vs Bharat Petroleum Corporation Ltd. and Others

Calcutta High Court · AIR 2014 Cal 172 : (2014) 3 WBLR 272

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High Courts03 Apr 2014

Saumya Ghosh and Others Vs The State of West Bengal and Another

Calcutta High Court · (2014) 04 CAL CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 177, 407Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 306, 406, 498A, 506

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