COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 609 of 3,203

High Courts16 May 2014

Ruma Raha Dutta and Others Vs The State of West Bengal and Another

Calcutta High Court · (2014) 05 CAL CK 0052

Civil Procedure Code, 1908 (CPC) — Section 4Constitution of India, 1950 — Article 359Criminal Procedure Code, 1973 (CrPC) — Section 161, 482

High Courts16 May 2014Allowed

Gulai Sk. and Others Vs State of West Bengal

Calcutta High Court · (2014) 5 CHN 288

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

High Courts16 May 2014Disposed Off

Imran Haque Mondal Vs Pratima Bhattacharya

Calcutta High Court · (2014) 05 CAL CK 0038

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 8

High Courts16 May 2014Dismissed

Sital Kumar Poddar Vs Amit Kumar Saha

Calcutta High Court · (2014) 2 CALLT 492 : (2014) 5 CHN 181 : (2014) 4 WBLR 894

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Constitution of India, 1950 — Article 227

High Courts15 May 2014Allowed

Dipak Kumar Singh and Another Vs Park Street Properties (P) Limited

Calcutta High Court · AIR 2014 Cal 167 : (2014) 4 WBLR 695

Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35, 36Transfer of Property Act, 1882 — Section 106, 107

High Courts15 May 2014Dismissed

Niranjan Lal Todi Vs Nandlal Todi

Calcutta High Court · (2014) 3 CALLT 314 : (2014) 4 CHN 489

Arbitration Act, 1940 — Section 28, 28(2)Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 12, 12(3), 13

High Courts15 May 2014

Smt. Bipasha Bhowal Vs Sri Biplab Bhowal

Calcutta High Court · (2014) 3 CALLT 89 : (2015) 5 CHN 544 : (2014) 3 DMC 390

Evidence Act, 1872 — Section 114(g)Hindu Marriage Act, 1955 — Section 13(1)(ia), 9

High Courts15 May 2014Disposed Off

Surai Majhi Vs Allahabad Bank and Others

Calcutta High Court · (2014) 3 CALLT 502 : (2014) LabIC 2484

High Courts15 May 2014Dismissed

Asok Kumar Das Vs Paschim Banga Gramin Bank and Others

Calcutta High Court · (2014) 05 CAL CK 0051

High Courts15 May 2014Dismissed

Sahadeb Dalui and Another Vs State of West Bengal

Calcutta High Court · (2014) 05 CAL CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 211(1)(2), 313Penal Code, 1860 (IPC) — Section 302, 34, 394

High Courts15 May 2014

Bengal Shrachi Housing Development Limited and Another Vs Union of India and Others

Calcutta High Court · AIR 2014 Cal 145 : (2014) 2 CALLT 573 : (2014) 5 CHN 187

High Courts15 May 2014

Sukumar Pal Vs Union of India and Others

Calcutta High Court · (2014) LabIC 2420

High Courts15 May 2014

Hindustan Motors Ltd. Vs First Labour Court

Calcutta High Court · (2014) 143 FLR 528 : (2014) 3 LLJ 761 : (2014) LLR 769

High Courts15 May 2014Dismissed

Sabnam Begum Vs The State of West Bengal and Others

Calcutta High Court · (2014) 3 CALLT 541 : (2014) 2 CALLT 582 : (2014) 5 CHN 42

Administrative Tribunals Act, 1985 — Section 17Constitution of India, 1950 — Article 129, 215, 226Contempt of Courts Act, 1971 — Section 10, 15, 20

High Courts15 May 2014

Standard Pharmaceuticals Ltd. Vs State of West Bengal

Calcutta High Court · (2014) 4 CALLT 370 : (2014) 143 FLR 835 : (2014) 143 FLR 253 : (2014) LabIC 3673 : (2014) 3 LLJ 295 : (2014) 3 LLN 652 : (2014) 4 WBLR 146

Industrial Disputes Act, 1947 — Section 10, 10(1)(d), 17, 17A, 33C(1)

High Courts15 May 2014

Commissioner of Income Tax Vs J.L. Morrison (India) Ltd.

Calcutta High Court · (2014) 270 CTR 405 : (2014) 366 ITR 593

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Income Tax Act, 1922 — Section 3, 4

High Courts15 May 2014Disposed Off

Krishna Shipping Agency Vs Commr. of Cus. (Airport and Admn.)

Calcutta High Court · (2014) 306 ELT 352

Constitution of India, 1950 — Article 309

High Courts15 May 2014Allowed

Ashok Kumar Roy Vs The State of West Bengal

Calcutta High Court · (2014) 05 CAL CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 34, 364

High Courts15 May 2014Dismissed

Smt. Bandana Dey Vs The State of West Bengal and Others

Calcutta High Court · (2014) 3 CALLT 170 : (2015) 5 CHN 577

Penal Code, 1860 (IPC) — Section 409, 477A

High Courts15 May 2014

Ashoke Enamel and Glass Work Pvt. Ltd. Vs Union of India

Calcutta High Court · (2014) 307 ELT 40

Customs Act, 1962 — Section 122A