CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 590 of 3,203

High Courts11 Sept 2014Dismissed

Shantidevi Ram Vs Janardan Ram

Calcutta High Court · (2015) 2 CHN 610 : (2015) 1 WBLR 494

Arbitration and Conciliation Act, 1996 — Section 37, 39Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1(d), Order 43 Rule 43Constitution of India, 1950 — Article 141
Read judgment
High Courts11 Sept 2014

State of West Bengal Vs Somnath Pal

Calcutta High Court · (2014) 5 CHN 106 : (2015) 1 WBLR 343

Constitution of India, 1950 — Article 14, 31BLand Acquisition Act, 1894 — Section 11, 6West Bengal Land Development and Planning Act, 1948 — Section 4, 4(1), 8, 8(1)(b)
Read judgment
High Courts10 Sept 2014

Indian Overseas Bank Vs Julien Educational Trust

Calcutta High Court · (2015) 1 BC 304 : (2014) 4 CALLT 159 : (2014) 5 CHN 60 : (2015) 2 WBLR 556

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 18, 34
Read judgment