Civil Procedure Code, 1908 (CPC) — Section 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 14(1)(A)

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High Courts03 Dec 2014

Bhabesh Mondal Vs The State of West Bengal

Calcutta High Court · (2015) 2 CALLT 373 : (2015) 4 CHN 252 : (2015) CriLJ 814

Criminal Procedure Code, 1973 (CrPC) — Section 294, 357, 428Penal Code, 1860 (IPC) — Section 304

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High Courts03 Dec 2014

Nazir Ahmed Vs The State of West Bengal

Calcutta High Court · (2015) 1 CHN 580 : (2015) 2 Crimes 628

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)

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High Courts03 Dec 2014

Nandalal Das Vs The State of West Bengal

Calcutta High Court · (2015) 2 CALLT 443 : (2015) CriLJ 1183

Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 302, 34

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High Courts03 Dec 2014

Swarup Mazumdar Vs The State of West Bengal

Calcutta High Court · (2014) 12 CAL CK 0053

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 26, 9Penal Code, 1860 (IPC) — Section 161, 162, 163, 164, 165

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High Courts03 Dec 2014

Neetu Rai Vs Union of India

Calcutta High Court · (2015) 318 ELT 205

Central Excises and Salt Act, 1944 - Section 12F — Customs Act, 1962 - Section 110, 110A, 111

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High Courts02 Dec 2014

Mining and Allied Machinery Corpn. Ltd. Vs The Official Liquidator

Calcutta High Court · (2015) 125 CLA 207 : (2015) 189 CompCas 84 : (2015) 2 CompLJ 382 : (2015) 129 SCL 518

Companies Act, 1956 — Section 235, 237, 528, 529, 529AContract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(1), 2Industrial Disputes Act, 1947 — Section 2, 2(s)

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High Courts02 Dec 2014

Ram Chandra Rungta Vs Ram Swarup Rungta

Calcutta High Court · AIR 2015 Cal 24 : (2015) 3 ARBLR 467 : (2014) 4 CALLT 586 : (2015) 1 CHN 17 : (2015) 1 WBLR 447

Arbitration and Conciliation Act, 1996 — Section 14, 15, 4

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High Courts02 Dec 2014

Bibby Financial Service India Private Limited Vs SSS Loha Marketing Private Limited SSS Loha Marketing Private Limited Vs Bibby Financial Service India Private Limited

Calcutta High Court · (2014) 12 CAL CK 0074

Companies Act, 1956 — Section 434Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts02 Dec 2014

Jeevan Diesels and Electricals Vs The Hongkong and Shanghai Banking Corporation Limited

Calcutta High Court · (2015) 1 CHN 92 : (2015) 125 CLA 58 : (2015) 188 CompCas 451 : (2015) 2 WBLR 206

Arbitration and Conciliation Act, 1996 — Section 8Companies Act, 1956 — Section 433, 433(e), 434, 439, 442Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 13, 17, 18, 19, 19(22)

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High Courts02 Dec 2014

Bhagawati Enterprises Vs Prakash Engineering Works

Calcutta High Court · (2014) 12 CAL CK 0072

Contract Act, 1872 — Section 73Evidence Act, 1872 — Section 101, 102, 60, 61, 67Penal Code, 1860 (IPC) — Section 302

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High Courts02 Dec 2014

Sachchidananda Banerjee Vs Moly Gupta

Calcutta High Court · (2015) 1 CHN 338

Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 11, 11(2), 13, 20(2)(c)Transfer of Property Act, 1882 — Section 41, 42, 43

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