High Courts20 Mar 2017Disposed off
Smt. Suprava Mondal Vs Adwaitya Kumar Das & Ors.
Calcutta High Court · (2017) 03 CAL CK 0060
Code of Civil Procedure, 1908, Order 41Rule 11
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 468 of 3,203
High Courts20 Mar 2017Dismissed
Madhusudan Samanta Vs The State of West Bengal
Calcutta High Court · (2017) 03 CAL CK 0059
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 302,
High Courts17 Mar 2017Disposed Off
Arkadeb Mukherjee Vs State of West Bengal
Calcutta High Court · (2017) 2 CalCriLR 489 : (2017) CriLJ 2947 : (2017) 2 RCRCriminal 757
Constitution of India, 1950 - Article 226
High Courts17 Mar 2017Disposed Off
Brajesh Jha Vs Union of India
Calcutta High Court · (2017) 03 CAL CK 0114
High Courts17 Mar 2017Disposed Off
Jasoda Nandan Dutt Vs Bidhan Nirman Pvt. Ltd.
Calcutta High Court · (2017) 201 CompCas 533
High Courts17 Mar 2017
Arkapravo Das Vs Madhuparna Das
Calcutta High Court · (2017) 03 CAL CK 0058
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 24, Section 151
High Courts17 Mar 2017
Pappu Kumar Singh Vs Subhas Saha & Anr.
Calcutta High Court · (2017) 03 CAL CK 0057
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 10, Section 151
High Courts17 Mar 2017Disposed off
Pintu Mallick Vs Jayanta Mallick & Ors.
Calcutta High Court · (2017) 03 CAL CK 0056
Code of Civil Procedure, 1908, Order 41Rule 11, Order 39Rule 1, Order 39Rule 2
High Courts16 Mar 2017
State Bank of India Vs Smt. Minakshi Poddar
Calcutta High Court · (2017) 03 CAL CK 0055
High Courts16 Mar 2017
Gouranga Mondal Vs The State of West Bengal
Calcutta High Court · (2017) 03 CAL CK 0054
Code of Criminal Procedure, 1973, Section 313, Section 107, Section 215, Section 215, Section 464, Section 100(4
High Courts16 Mar 2017Disposed off
Kolkata Metropolitan Development Authority & Ors. Vs Mihir Kumar Das & Anr.
Calcutta High Court · (2017) 03 CAL CK 0053
High Courts15 Mar 2017
Bholanath Jaiswal Vs Urmila Devi Jaiswal & Ors.
Calcutta High Court · (2017) 03 CAL CK 0052
Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of CourtWest Bengal Thika Tenancy (Acquisition And Regulation) Act, 2001, Section 21,
High Courts15 Mar 2017
National Insurance Co. Ltd. Vs Smt. Jyotsna Gouri & Ors.
Calcutta High Court · (2017) 03 CAL CK 0051
Indian Penal Code, 1860, Section 427, Section 304A, Section 365, Section 338, Section 337 - Mischief causing damage to the amoun
High Courts15 Mar 2017
Dipa Chakraborty & Anr. Vs Netai Banerjee
Calcutta High Court · (2017) 03 CAL CK 0050
Code of Civil Procedure, 1908, Order 47Rule 1
High Courts15 Mar 2017
Hanelab Private Limited & Anr. Vs Md. Atiqur Rahaman & Ors.
Calcutta High Court · (2017) 03 CAL CK 0049
High Courts15 Mar 2017
Raiganj Municipality & Anr. Vs The Commissioner
Calcutta High Court · (2017) 03 CAL CK 0048
Constitution of India, Article 243U - Duration of Municipalities, etc
High Courts15 Mar 2017Dismissed
Sunil Kumar Debnath & Ors. Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 03 CAL CK 0047
High Courts15 Mar 2017
State of West Bengal & Anr. Vs Smt. Sangita Sinha & Ors.
Calcutta High Court · (2017) 03 CAL CK 0046
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts15 Mar 2017
Shraboni Khatun & Ors. Vs Sk. Momtaj & Ors.
Calcutta High Court · (2017) 03 CAL CK 0045
Indian Penal Code, 1860, Section 427, Section 279, Section 304A, Section 338 - Mischief causing damage to the amount of fifty rupees - Rash driving o
High Courts15 Mar 2017Disposed off
Subrata Kumar Chattopadhyay Vs Subodh Kumar Chottopadhyay & Ors.
Calcutta High Court · (2017) 03 CAL CK 0044