High Courts19 May 2017Disposed off
Raj Kumar Mukherjee & Ors. Vs West Bengal Joint Entrance Examination Board & Ors.
Calcutta High Court · (2017) 05 CAL CK 0058
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 460 of 3,203
High Courts19 May 2017
Barjora Alert Co-operative Labour Contract & Construction Society Ltd. Vs Sahakar Global Ltd. & Others
Calcutta High Court · (2017) 05 CAL CK 0056
High Courts19 May 2017Dismissed
Ashoke Kumar Nandy Vs Union of India & Ors.
Calcutta High Court · (2017) 05 CAL CK 0055
University Grants Commissions Act, 1956, Section 26
High Courts19 May 2017Dismissed
Tapas Sanfui Vs The Union of India & Others.
Calcutta High Court · (2017) 05 CAL CK 0054
High Courts19 May 2017Dismissed
RANJANA SINGH & ORS. Vs STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2017) 05 CAL CK 0053
West Bengal Municipal Act, 1993, Section 18(3), Section 50A - Terms of office of Chairman - Oath of secrecy to be taken by Chairman, Vice-Chairman and members of Chairman-in-Council
High Courts19 May 2017
Soumya Mining Limited Vs Voltas Limited
Calcutta High Court · (2017) 05 CAL CK 0052
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction
High Courts18 May 2017Allowed
EKRAMUL HAQUE AND OTHERS Vs STATE OF WEST BENGAL & OTHERS
Calcutta High Court · (2017) 05 CAL CK 0051
Industrial Disputes Act, 1947, Section 10 - Reference of disputes to Boards, Courts or TribunalsEvidence Act, 1872, Section 101, Section 103 - Burd
High Courts18 May 2017
Central School Service Commission & Ors. Vs Tanuj Paul
Calcutta High Court · (2017) 05 CAL CK 0050
West Bengal School Service Commission Act, 1997, Section 17 -West Bengal School Service Commission (Selection of Persons for Appointment to Post of Teacher) Rules, 2007, Rule 12
High Courts18 May 2017Dismissed
The Pei May Chinese High School & Anr. Vs The State of West Bengal
Calcutta High Court · (2017) 05 CAL CK 0049
Constitution of India, Article 19, Article 19(1)(c) - Protection of certain rights regarding freedom of speech, etc - Protection of certain rights regarding freedom of speech, etc
High Courts18 May 2017
Sri Mahesh Kumar Lal & Ors. Vs Azahar Ali & Ors.
Calcutta High Court · (2017) 05 CAL CK 0048
Code of Civil Procedure, 1908, Order 41Rule 27 -West Bengal Premises Tenancy Act, 1956, Section 13(6), Section 25(2),
High Courts18 May 2017
Manik Rana & Ors. Vs Smt. Kananbala Rana & Ors.
Calcutta High Court · (2017) 05 CAL CK 0047
Code of Civil Procedure, 1908, Order 41Rule 11
High Courts18 May 2017
Bidhan Chandra Mandal Vs Subhas Chandra Das and Ors.
Calcutta High Court · (2017) 05 CAL CK 0046
High Courts18 May 2017
Pijush Sarkar & Ors. Vs Asesh Karmakar & Ors.
Calcutta High Court · (2017) 05 CAL CK 0045
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 21
High Courts18 May 2017
JSB CEMENT LLP Vs ASSAM ROOFING LIMITED AND OTHERS
Calcutta High Court · (2017) 05 CAL CK 0044
Trade Marks Act, 1999, Section 29(2), Section 29(4), Section 29(2)(a), Section 29(4)(c) - Infringement of registered trade marks - Infringement of registe
High Courts17 May 2017
Bengal Bonded Warehouse Limited & Anr. Vs State Bank of India & Ors.
Calcutta High Court · (2017) 05 CAL CK 0043
High Courts17 May 2017Dismissed
Ramtanu Das Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2017) 05 CAL CK 0042
Calcutta Municipal Corporation (Buildings) Rules, 1990, Rule 3(2)
High Courts17 May 2017
A.K.R. Consultants (P) Ltd & ors. Vs Asha Keshri & anr.
Calcutta High Court · (2017) 05 CAL CK 0041
Code of Civil Procedure, 1908, Order 22Rule 4(4)
High Courts17 May 2017Disposed off
Nirmal Sadhukhan Vs UCO Bank
Calcutta High Court · (2017) 05 CAL CK 0040
High Courts17 May 2017
Dr. Sudeshna Mitra Vs The State of West Bengal & Ors.
Calcutta High Court · (2017) 05 CAL CK 0039