Insolvency and Bankruptcy Code, 2016, Section 8, Section 9, Section 7, Section 5(7), Section 5(8), Section 3(6), Section 3(10), Section 5(6), Section 3(11), Section 3(12), Section 5(20) -Insolvency and Bankruptcy (Application to

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High Courts02 Feb 2018

GPT-SMC (JV) & ORS. Vs THE KOLKATA MUNICIPAL CORPORATION

Calcutta High Court · (2018) 02 CAL CK 0002

Arbitration and Conciliation Act, 1996, Section 11(6) - Appointment of arbitrators

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High Courts01 Feb 2018

Liang Miao Sheng & Ors. Vs The State of West Bengal & Ors.

Calcutta High Court · (2018) 02 CAL CK 0029

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High Courts01 Feb 2018

SREI EQUIPMENT FINANCE LTD. Vs ABDUL VAHEED & ANR.

Calcutta High Court · (2018) 02 CAL CK 0019

Arbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Court

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High Courts01 Feb 2018

BIDHAN NIRMAN PVT. LTD. Vs DUTT & CO. PVT. LTD.

Calcutta High Court · (2018) 02 CAL CK 0012

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High Courts31 Jan 2018

M/s. Ambuja Cements Limited & anr Vs State of West Bengal & ors.

Calcutta High Court · (2018) 01 CAL CK 0166

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High Courts31 Jan 2018Disposed oFF

SUDIPTA DAS Vs THE STATE OF WEST BENGAL & ANR.

Calcutta High Court · (2018) 01 CAL CK 0146

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High Courts31 Jan 2018Dismissed

M/s Agarwal & Sons Pvt. Ltd. & Anr Vs Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2018) 01 CAL CK 0113

Kolkata Municipal Corporation Act, 1980, Section 220, Section 220

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High Courts31 Jan 2018Dismissed

Arabindu Kumar Sikdar & Ors. Vs The State of West Bengal & Ors.

Calcutta High Court · (2018) 01 CAL CK 0106

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High Courts31 Jan 2018Allowed

DIPANKAR THAKUR Vs CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH, KOLKATA

Calcutta High Court · (2018) 01 CAL CK 0101

Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,

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High Courts31 Jan 2018

M/s. Kanak Land Development & Credit Co. Pvt. Ltd. Vs The Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2018) 01 CAL CK 0021

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High Courts31 Jan 2018Disposed oFF

SOHAN THAPA Vs THE STATE OF WEST BENGAL

Calcutta High Court · (2018) 01 CAL CK 0019

Code of Criminal Procedure, 1973, Section 164, Section 437A - Recording of confessions and statementsIndian Penal Code, 1860, Section 302 - Punis

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High Courts31 Jan 2018Disposed oFF

The State of West Bengal & Ors. Vs Farmila Parveen

Calcutta High Court · (2018) 01 CAL CK 0010

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