COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 418 of 3,203

High Courts18 May 2018Allowed

Kolkata Municipal Corporation And Others Vs Union Of India & Others.

Calcutta High Court · (2018) 05 CAL CK 0234

Employees’ Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6Kolkata Municipal Corporation Act, 1980 — Section 1(3), 1(3)(b), 7A, 14(1), 16, 16(1)(c), 17(2), 20Constitution of India, 1950 — Article 243, 243Q, 243Q(1)(b), (c), 243Q(1)(C)

High Courts18 May 2018Dismissed

ACER INDIA PRIVATE LIMITED Vs INDUS INSTITUTE OF INFORMATION MANAGEMENT (IIIM)

Calcutta High Court · (2018) 05 CAL CK 0025

Arbitration and Conciliation Act, 1996 — Section 34, 36(2)

High Courts18 May 2018Disposed Off

KIRAN PANDIT Vs STATE OF WEST BENGAL & ORS

Calcutta High Court · (2018) 05 CAL CK 0024

Motor Vehicles Act, 1988 — Section 71(3)(d), 71(3)

High Courts18 May 2018Dismissed

MAHAVIR PROPERTIES PRIVATE LIMITED Vs ISWAR GAJALAKSHMI MATA THAKURANI & ORS.

Calcutta High Court · (2018) 05 CAL CK 0023

Transfer of Property Act, 1882 — Section 111(g), 114A, 116General Clauses Act, 1897 — Section 27Code of Civil Procedure, 1908 — Section 2(12)

High Courts17 May 2018Dismissed

Preet Kumar Agarwal Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0233

Code of Criminal Procedure, 1973 — Section 439Customs Act, 1962 — Section 104, 108, 134, 135

High Courts17 May 2018Dismissed

Kamaluddin Alias Kamaluddin Mondal & Ors. Vs Ismail Mondal & Anr.

Calcutta High Court · (2018) 05 CAL CK 0232

Indian Evidence Act, 1872 — Section 114Constitution Of India, 1950 — Article 227

High Courts17 May 2018Disposed Of

Labpur Teachers’ Training Institute Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0231

Constitution Of India, 1950 — Article 226

High Courts17 May 2018Dismissed

Ural India Limited & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2018) 05 CAL CK 0230

West Bengal Public Land (Eviction and Unauthorised Occupants) Act, 1962 — Section 4Constitution Of India, 1950 — Article 226

High Courts17 May 2018Disposed Of

Debanjana Ghosh (Dey) Vs Sumanta Kumar Ghosh

Calcutta High Court · (2018) 05 CAL CK 0229

Code of Civil Procedure, 1908 — Section 24Code of Criminal Procedure, 1973 — Section 125

High Courts17 May 2018Disposed Of

Sanat Banerjee (Bandopadhyay) Vs Taki Municipality & Ors.

Calcutta High Court · (2018) 05 CAL CK 0228

Constitution Of India, 1950 — Article 243Q, 243B(E)

High Courts17 May 2018Disposed Of

Asokendra Nath Das Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0227

High Courts17 May 2018Dismissed

Pranab Kanti De Vs West Bengal State Electricity Distribution Company Ltd. & Ors.

Calcutta High Court · (2018) 05 CAL CK 0226

Code of Criminal Procedure, 1973 — Section 197

High Courts17 May 2018Disposed Of

Howrah Zila Contractors’ Shramik Union Vs Rakshak Subidha (P) Ltd. & Ors.

Calcutta High Court · (2018) 05 CAL CK 0225

West Bengal Industrial Disputes Rules, 1958 — Section 20D(1)

High Courts17 May 2018Disposed Of

Ila Rani Dey Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0224

West Bengal Municipal Act, 1993 — Section 12, 207, 210

High Courts17 May 2018Disposed Of

Oriental Insurance Co. Ltd. Vs Lakshmi Routh & Anr.

Calcutta High Court · (2018) 05 CAL CK 0223

Motor Vehicles Act, 1988 — Section 163A, 165(1), 166(1)West Bengal Motor Vehicles Rules, 1989 — Rule 329

High Courts17 May 2018Dismissed

Ucc-Sta (Joint Venture) Vs Coal India Ltd. & Ors.

Calcutta High Court · (2018) 05 CAL CK 0222

High Courts17 May 2018Disposed Of

Soumik Goswami & Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0221

Right to Education Act, 2009 — Section 23(1), 23(1)(2)

High Courts17 May 2018Dismissed

Chiranjib Das & Others Vs State Of West Bengal & Others

Calcutta High Court · (2018) 05 CAL CK 0220

Motor Vehicles Act, 1988 — Section 67, 68, 72

High Courts17 May 2018Dismissed

Md. Ghiasuddin Mullick Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 05 CAL CK 0219

West Bengal Board of Secondary Education Act, 1963 — Section 45

High Courts17 May 2018Disposed Off

R.K. EXPORTS & ORS. Vs UNION OF INDIA & ORS.

Calcutta High Court · (2018) 05 CAL CK 0020

Foreign Trade (Development & Regulation) Act, 1992 — Section 8Customs Act, 1962 — Section 110A