High Courts13 Jun 2018
Shambhu Nath & Bros & Ors. Vs Imran Khan
Calcutta High Court · (2018) 06 CAL CK 0039
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 414 of 3,203
High Courts13 Jun 2018Allowed
Srei Equipment Finance Limited Vs Daiteri Rout & Anr.
Calcutta High Court · (2018) 06 CAL CK 0038
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Jun 2018Allowed
Magma Fincorp Limited Vs Saharab Mondal & Anr.
Calcutta High Court · (2018) 06 CAL CK 0002
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Jun 2018Dismissed
Principal Commissioner Of Income Tex Vs Protap Properties Limited
Calcutta High Court · (2018) 06 CAL CK 0001
Income Tax Act, 1961 — Section 132(4), 153C, 271(1)(c), 250
High Courts12 Jun 2018Disposed Of
Pranam Biswas & Anr. Vs Kalyan Dey & Anr.
Calcutta High Court · (2018) 06 CAL CK 0134
Indian Penal Code, 1860 — Section 34, 323Code Of Criminal Procedure 1973 — Section 2D, 156(3)
High Courts12 Jun 2018Allowed
Mansura Begam Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0133
Constitution Of India, 1950 — Article 226
High Courts12 Jun 2018Dismissed
Swarup Biswas Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0132
Protection of Children from Sexual Offences Act, 2012 — Section 6, 8Code Of Criminal Procedure 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 376(2)(i)
High Courts12 Jun 2018Allowed
Papai Khan Alias Kumardip Khan Vs Mir Darbesh Ali & Ors.
Calcutta High Court · (2018) 06 CAL CK 0131
Public Demands Recovery Act, 1913 — Section 7, 9, 22, 23, 34, 35, 36, 37Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts12 Jun 2018Dismissed
Dipak Kumar Dutta Vs Indrajit Singh
Calcutta High Court · (2018) 06 CAL CK 0130
Bengal, Agra & Assam Civil Courts Act, 1887 — Section 13(2)Code of Civil Procedure, 1908 — Section 21(2), 24, 150, Order 7 Rule 10, Order 7 Rule 10(1)West Bengal Premises Tenancy Act, 1997 — Section 12A
High Courts12 Jun 2018Dismissed
Dr. (Mrs.) Minati Banik & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0129
High Courts12 Jun 2018Allowed
Magma Fincorp Limited Vs Manoj Kumar And Anr.
Calcutta High Court · (2018) 06 CAL CK 0037
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Jun 2018Disposed Of
Pranav Singh & Anr. Vs Atoshi Mustafi
Calcutta High Court · (2018) 06 CAL CK 0036
Arbitration and Conciliation Act, 1996 — Section 9, 11(6), 21
High Courts12 Jun 2018Disposed Of
Outotec Gmbh Vs Deputy Commissioner Of Income Tax,
Calcutta High Court · (2018) 06 CAL CK 0035
Income Tax Act, 1961 — Section 208, 209, 234B, 234C
High Courts12 Jun 2018Dismissed
Commissioner Of Income Tax Vs Jai Balaji Sponge Ltd.
Calcutta High Court · (2018) 06 CAL CK 0034
Finance Act, 2008 — Section 115JB, 115JB(2)
High Courts11 Jun 2018Disposed Of
Sambhunath Payra Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0128
High Courts11 Jun 2018Dismissed
Krishnendu Dey & Ors. Vs Aparesh Dey & Ors.
Calcutta High Court · (2018) 06 CAL CK 0127
Code of Civil Procedure, 1908 — Section 2(2), 96, 100, Order 20 Rule 4, Order 20 Rule 5Constitution Of India, 1950 — Article 227
High Courts11 Jun 2018Dismissed
Bitra Kanjilal Bitra Banik Dutta Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0126
Constitution Of India, 1950 — Article 226
High Courts11 Jun 2018Disposed Of
Nitai Chandra Mridha Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0125
High Courts11 Jun 2018Dismissed
Surojeet Kar Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0124
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts11 Jun 2018Disposed Of
Gouri Brahmachari (Bandopadhyay) Vs State Of West Bengal & Ors.
Calcutta High Court · (2018) 06 CAL CK 0123