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Calcutta High Court judgments

64,043 judgments · page 410 of 3,203

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High Courts21 Jun 2018Allowed

Kesoram Rayon & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0186

Industrial Disputes Act, 1947 — Section 17BConstitution of India, 1950 — Article 226
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High Courts21 Jun 2018Disposed Of

Sougata Mukherjee Vs Paromita Mukherjee

Calcutta High Court · (2018) 06 CAL CK 0185

Constitution of India, 1950 — Article 227
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High Courts21 Jun 2018Allowed

Gaffar Mondal & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0184

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High Courts21 Jun 2018Dismissed

Narayan Chandra Dey Vs Dipali Rana & Ors.

Calcutta High Court · (2018) 06 CAL CK 0183

Code of Civil Procedure, 1908 — Order 41 Rule 27
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High Courts21 Jun 2018Allowed

Baba Loknath Traders Vs Kolkata Port Trust & Anr.

Calcutta High Court · (2018) 06 CAL CK 0182

Major Port Trusts Act, 1963 — Section 5, 34, 133(2B)Constitution of India, 1950 — Article 12, 14, 19(1)(g), 19(6), 226
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High Courts21 Jun 2018Partly Allowed

Nani Gopal Dhowrey & Ors. Vs State Of West Bengal

Calcutta High Court · (2018) 06 CAL CK 0181

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304, 304(I), 308, 323, 325, 326, 379Code Of Criminal Procedure 1973 — Section 313, 428
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High Courts21 Jun 2018Disposed Of

Principal Commissioner Of Income Tax, Kolkata 3 Vs Oberoi Hotels Pvt. Ltd.

Calcutta High Court · (2018) 06 CAL CK 0080

Income Tax Act, 1961 — Section 139, 143, 142(1), 143(2), 143(3), 147, 148, 153, 153(2), 292BB
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High Courts21 Jun 2018Dismissed

Principal Commissioner Of Income Tax-4, Kolkata Vs Amri Hospital Ltd.

Calcutta High Court · (2018) 06 CAL CK 0079

Income Tax Act, 1961 — Section 40(a)(ia), 139(1)
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High Courts21 Jun 2018Disposed Of

Pam Developments Private Limited Vs General Manager, Eastern Railway & Ors.

Calcutta High Court · (2018) 06 CAL CK 0078

Arbitration and Conciliation Act, 1996 — Section 11(6)
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High Courts21 Jun 2018Disposed Of

Joy Enterprise Vs State Of West Bengal & Anr.

Calcutta High Court · (2018) 06 CAL CK 0077

Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 13(3), 13(4)(5), 14
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High Courts21 Jun 2018Dismissed

Binod Kumar Agarwala Vs Commissioner Of Income Tax, W.B. Xix

Calcutta High Court · (2018) 06 CAL CK 0076

Income Tax Act, 1961 — Section 44ABIncome Tax Act, 1962 — Rule 6G(1)(b), 6G(1)(a), 6G(2)
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High Courts21 Jun 2018Disposed Of

Jai Balaji Industries Limited (In Liquidation) Vs Lakhotia Transport Company Pvt. Ltd.

Calcutta High Court · (2018) 06 CAL CK 0075

Companies Rules, 1959 — Rule 99
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High Courts21 Jun 2018Disposed Of

Frostees Export (India) Private Limited Vs Sabri Properties Private Limited & Ors.

Calcutta High Court · (2018) 06 CAL CK 0074

Code of Civil Procedure, 1908 — Order 12 Rule 6, Order 38 Rule 5
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High Courts20 Jun 2018Disposed Of

Anil Kumar Kuila Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0180

Constitution of India, 1950 — Article 226
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High Courts20 Jun 2018Disposed Of

Rajeev Kumar Sinha Vs State Of West Bengal & Ors.

Calcutta High Court · (2018) 06 CAL CK 0179

Kolkata Municipal Corporation Act, 1980 — Section 393
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High Courts20 Jun 2018Allowed

Chairman, District Primary School Council, South 24-Parganas & Anr. Vs Sherina Khatoon

Calcutta High Court · (2018) 06 CAL CK 0178

Code Of Criminal Procedure 1973 — Section 173Indian Penal Code, 1860 — Section 120B, 420, 468, 471Right to Information Act, 2005 — Section 6
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High Courts20 Jun 2018

Alok Kumar Roy And Ors. Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 06 CAL CK 0177

West Bengal Co-operative Societies Act, 2006 — Section 28, 103, 148West Bengal Co-operative Societies Rules 1987 — Rule 148, 152(2)
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High Courts20 Jun 2018Dismissed

Dipendra Nath Basu And Others Vs State Of West Bengal And Ors.

Calcutta High Court · (2018) 06 CAL CK 0176

West Bengal Cooperative Society Act 2006 — Section 103, 145(2)U. P. Town Planning and Development Act, 1973 — Section 15, 82, 137, 163Constitution of India, 1950 — Article 12
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High Courts20 Jun 2018Partly Allowed

Jitu Roy & Ors. Vs State Of West Bengal

Calcutta High Court · (2018) 06 CAL CK 0175

Indian Penal Code, 1860 — Section 34, 149, 302, 307, 326, 341Code Of Criminal Procedure 1973 — Section 428, 437A
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High Courts20 Jun 2018Dismissed

P P Bafna Ventures Private Limited & Anr. Vs West Bengal Text Book Corporation Limited & Anr.

Calcutta High Court · (2018) 06 CAL CK 0174

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