COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 395 of 3,203

High Courts14 Aug 2018Dismissed

Tarun Kumar Ghosh & Ors. Vs Credit Union Cooperative Enterprises Ltd.

Calcutta High Court · (2018) 08 CAL CK 0041

Code of Civil Procedure, 1908 — Section 47, Order 22 Rule 99, Order 21 Rules 98, Order 21 Rules 104, Order 21, Rule 100, Order 22 Rule 9Transfer of Property Act, 1882 — Section 115, 116West Bengal Premises Tenancy Act, 1997 — Section 2(h), 26, 26(1), 26(2)

High Courts14 Aug 2018Dismissed

Sri Debasish De Bhowmick Vs M/s Tirupati Awas Private Limited And Another

Calcutta High Court · (2018) 08 CAL CK 0038

Arbitration and Conciliation Act, 1996 — Section 5, 8Arbitration and Conciliation (Amendment) Act, 2015 — Section 26Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11

High Courts14 Aug 2018Allowed

Purna Mondal & Ors. Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0037

Essential Commodities Act, 1955 — Section 7(1)(a)(ii)

High Courts14 Aug 2018Allowed

Suresh Chowdhury, Suresh Chandra Chowdhuri Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0036

Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Code of Criminal Procedure, 1973 — Section 100(4), 251

High Courts14 Aug 2018Disposed Off

Madhab Kumar Paul Vs Ashim Kumar Dutta & Ors.

Calcutta High Court · (2018) 08 CAL CK 0035

Negotiable Instruments Act, 1881 — Section 138, 139

High Courts14 Aug 2018Allowed

Anath Medda, Anath Bandhu Medda Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0034

Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Code of Criminal Procedure, 1973 — Section 437A

High Courts14 Aug 2018Disposed Off

Pran Krishna Dey & Ors. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 08 CAL CK 0033

Indian Stamp Act, 1899 — Article 33, 33(i), 63

High Courts13 Aug 2018

Shyam Mondal & Anr Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0032

Indian Penal Code, 1860 — Section 302, 304B, 498ACode of Criminal Procedure, 1973 — Section 313

High Courts13 Aug 2018

Dipankar Baidya Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0031

Indian Penal Code, 1860 — Section 84, 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 105

High Courts08 Aug 2018Dismissed

Bengal Secretariat Co-operative Land Mortgage Bank & Housing Society Ltd. And Another Vs Sri Aloke Kumar

Calcutta High Court · (2018) 08 CAL CK 0014

Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 32(5), Order 6 Rule 17West Bengal Co‐operative Societies Act, 2006 — Section 88(a), 89(e)West Bengal Co‐operative Societies Rules, 2011 — Rule 21(2), 135(a), 145(2), 149(11)

High Courts08 Aug 2018Dismissed

Anannya Chowdhury And Another Vs Ranjit Kumar Basu And Another \

Calcutta High Court · (2018) 08 CAL CK 0013

Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 6, 7, 7(1), 7(1)(a), 7(1)(b), 7(1)(c), 21Arbitration and Conciliation Act, 1996 — Section 8, 9, 11

High Courts08 Aug 2018Allowed

Md. Bozlur Rahaman Vs Sk. Dhan Mia And Others

Calcutta High Court · (2018) 08 CAL CK 0012

Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17

High Courts08 Aug 2018Dismissed

Sri Biraj Bhattacharya Vs Indian Culture Centre And Athers

Calcutta High Court · (2018) 08 CAL CK 0011

Code of Civil Procedure, 1908 — Order 1 Rule 8

High Courts07 Aug 2018Allowed

Tanushree Banik Vs Lovan Tikadar

Calcutta High Court · (2018) 08 CAL CK 0009

Hindu Marriage Act, 1955 — Section 12Code of Civil Procedure, 1908 — 11, 15, Order 7 Rule 11

High Courts07 Aug 2018Dismissed

Ratan Das & Ors. Vs State of West Bengal And Others.

Calcutta High Court · (2018) 08 CAL CK 0008

High Courts07 Aug 2018Allowed

Kalachand Biswas And Another Vs State Of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0007

Indian Penal Code, 1860 — Section 34, 302, 304(I), 307, 326Code of Criminal Procedure, 1973 — Section 428

High Courts07 Aug 2018Allowed

Sri Amalendu Chakraborty Vs State of West Bengal And Others.

Calcutta High Court · (2018) 08 CAL CK 0006

Constitution Of Indian 1950 — Article 142

High Courts07 Aug 2018Dismissed

Employers In Relation to The Management of Calcutta Telephones Vs Presiding Officer, Central Government Industrial Tribunal, Kolkata And Others.

Calcutta High Court · (2018) 08 CAL CK 0005

Industrial Disputes Act, 1947 — Section 2A, 2(k), 2(oo), 10(1)(d), 25F, 25F(a)(b)

High Courts06 Aug 2018Dismissed

Badal Das Vs State of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0029

Indian Penal Code, 1860 — Section 302, 307, 326, 448Code of Criminal Procedure, 1973 — Section 313

High Courts06 Aug 2018Allowed

M/S. Eastern Metec Pvt Ltd. Vs W.B. Precision Engineering Solution Ltd.

Calcutta High Court · (2018) 08 CAL CK 0010

Arbitration & Conciliation Act, 1996 — Section 7, 7(4)(b), 8, 11(6)