High Courts05 Sept 2018Allowed

Mokshedul Mia & Ors Vs State Of West Bengal

Calcutta High Court · (2018) 09 CAL CK 0010

Indian Penal Code, 1860 — Section 109, 363, 365, 366, 376, 511Code of Criminal Procedure, 1973 — Section 161, 164, 313, 428Juvenile Justice (Care and Protection of Children), Act, 2007 — Rule 12
High Courts31 Aug 2018

Madhai Rai Vs State Of West Bengal

Calcutta High Court · (2018) 08 CAL CK 0087

Indian Penal Code, 1860 — Section 395, 397, 412Code of Criminal Procedure, 1973 — Section 313, 395Indian Evidence Act, 1872 — Section 27, 117
High Courts29 Aug 2018Disposed Off

Union Of India Vs A. K. Mukherjee

Calcutta High Court · (2018) 08 CAL CK 0080

Arbitration and Conciliation Act, 1996 — Section 11, 16, 31(7), 31(7)(a), 34Constitution Of Indian, 1950 — Article 141