High Courts20 Nov 2018
Magma Fincorp Limited Vs Sahabuddin & Anr.
Calcutta High Court · (2018) 11 CAL CK 0027
Arbitration and Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 382 of 3,203
High Courts20 Nov 2018Dismissed
Royal Bank of Scottland N.V Vs Surajit Sen
Calcutta High Court · (2018) 11 CAL CK 0026
Banking Regulation Act , 1949 — Section 5(1)(c), 22Reserve Bank of India Act, 1934 — Section 2(e), 31A, 42Recovery of Debts due to Bank and Financial Institution Act 1993 — Section 2(g), 34
High Courts20 Nov 2018Disposed Off
Palash Trading Corporation & Ors Vs Senior Divisional Engineer (c) & Ors
Calcutta High Court · (2018) 11 CAL CK 0025
Arbitration and Conciliation Act 1996 — Section 11, 14
High Courts20 Nov 2018
Srei Equipment Finance Limited Vs Bharwad Mahesh Matambhai
Calcutta High Court · (2018) 11 CAL CK 0024
Arbitration and Conciliation Act 1996 — Section 9
High Courts20 Nov 2018Dismissed
Buddhadev Samanta Vs Union of India & Ors
Calcutta High Court · (2018) 11 CAL CK 0018
Industrial Disputes Act, 1947 — Section 2(k), 12(2)
High Courts20 Nov 2018
Washim Akram Hossain Vs Union of India & Ors.
Calcutta High Court · (2018) 11 CAL CK 0017
High Courts19 Nov 2018
Magma Fincorp Limited Vs Ratna Nandi & Ors.
Calcutta High Court · (2018) 11 CAL CK 0023
Arbitration and Conciliation Act 1996 — Section 9
High Courts19 Nov 2018Dismissed
Sayera Bibi Vs Kotulpur Farmers’ Service Co-operative Society Ltd. And others
Calcutta High Court · (2018) 11 CAL CK 0016
Specific Relief Act 1963 — Section 34West Bengal Land Reforms Act, 1955 — Section 43, 43(3), 43(5), 45, 46Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11 (d)
High Courts16 Nov 2018Disposed Off
Chinu Paramanik alias Chunilal Paramanik Vs Biswajit Kundu & anr
Calcutta High Court · (2018) 11 CAL CK 0015
West Bengal Land Reforms Act, 1955 — Section 8, 9Constitution of India, 1950 — Article 227
High Courts16 Nov 2018Disposed Off
Kolkata Municipal Corporation Vs Subal Sakha Sen
Calcutta High Court · (2018) 11 CAL CK 0014
Constitution of India, 1950 — Article 227
High Courts16 Nov 2018Disposed Off
Kolkata Municipal Corporation Vs Ajay Kumar Pal
Calcutta High Court · (2018) 11 CAL CK 0013
Constitution of India, 1950 — Article 227
High Courts16 Nov 2018Disposed Off
Kolkata Municipal Corporation Vs Achintya Kumar Ghosh
Calcutta High Court · (2018) 11 CAL CK 0012
Constitution of India, 1950 — Article 227
High Courts16 Nov 2018Disposed Off
Shanti Devi Bahety Vs Municipal Commissioner
Calcutta High Court · (2018) 11 CAL CK 0011
Code of Civil Procedure, 1908 — Section 115Constitution of India, 1950 — Article 227
High Courts15 Nov 2018Allowed
Sukdeb Mondal & Ors. @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 11 CAL CK 0002
Indian Penal Code, 1860 — Section 34, 307, 326, 498ACode of Criminal Procedure, 1973 — Section 313, 428
High Courts14 Nov 2018
Dipak Koruri & Anr Vs Arabinda Prasad Karuri & Ors
Calcutta High Court · (2018) 11 CAL CK 0022
High Courts13 Nov 2018
SREI EQUIPMENT FINANCE LTD @APPELLANT@Hash SAI VENKAT ENGINEERS & CONSTRUCTORS & ORS
Calcutta High Court · (2018) 11 CAL CK 0003
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Nov 2018Disposed Off
Tapan Kumar Roy @APPELLANT@Hash Azad Ali & ors
Calcutta High Court · (2018) 11 CAL CK 0010
Code of Civil Procedure, 1908 — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts12 Nov 2018Disposed Off
Managing Committee @APPELLANT@Hash Abid Hussain
Calcutta High Court · (2018) 11 CAL CK 0009
High Courts12 Nov 2018Disposed Off
Liyakat Ali Saha @ Dabla & Anr,Mukim Beg @APPELLANT@Hash State of West Bengal
Calcutta High Court · (2018) 11 CAL CK 0008
Indian Penal Code, 1860 — Section 34, 302, 498AIndian Evidence Act, 1872 — Section 30Code of Criminal Procedure, 1973 — Section 164, 313, 437A
High Courts12 Nov 2018Disposed Off
Kanchan Kumar Sinha @APPELLANT@Hash Union of India & Ors
Calcutta High Court · (2018) 11 CAL CK 0007