High Courts21 Jun 2019Dismissed
Laksman Bhuiya Vs State Of West Bengal
Calcutta High Court · (2019) 06 CAL CK 0030
Indian Penal Code, 1860 — Section 302, 304(I), 498ACode Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 106
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 345 of 3,203
High Courts21 Jun 2019Allowed
Sandip Kumar Dasgupta Vs Dipanwita Dasgupta
Calcutta High Court · (2019) 06 CAL CK 0029
Special Marriage Act, 1954 — Section 25(i), 27(1)(d)
High Courts21 Jun 2019Allowed
Soumi Mukherjee Vs Manas Mukherjee
Calcutta High Court · (2019) 06 CAL CK 0028
Code Of Civil Procedure, 1908 — Section 24, Order 8 Rule 5(1), Order 8 Rule 5(2)Guardians And Wards Act, 1890 — Section 4A,4(5), 4(5)(b)(ii), 9, 9(1), 12, 24, 25Hindu Marriage Act, 1955 — Section 13B
High Courts21 Jun 2019Disposed Off
Supreme Paper Mills Limited & Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 06 CAL CK 0027
Indian Penal Code, 1860 — Section 34, 405, 406, 409Code Of Criminal Procedure, 1973 — Section 227, 409, 482Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 2(e)
High Courts20 Jun 2019Disposed Off
Gopal Adhikary Vs Rekha Adhikary
Calcutta High Court · (2019) 06 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 125, 126Indian Penal Code, 1860 — Section 498A
High Courts20 Jun 2019Dismissed
Dipak Sonkar Vs State Of West Bengal
Calcutta High Court · (2019) 06 CAL CK 0022
Indian Penal Code, 1860 — Section 307, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts19 Jun 2019Allowed
ALW Estates Pvt. Ltd Vs M/S Rajlaxmi Investment And Trading Co. Ltd. And Another
Calcutta High Court · (2019) 06 CAL CK 0025
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 12, Rule 6, Order 21 Rule 6, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101
High Courts19 Jun 2019Disposed Off
Arbind Bhattacharya & Ors Vs Balaram Modak & Ors
Calcutta High Court · (2019) 06 CAL CK 0021
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts19 Jun 2019Allowed
M/S. Jalan Intercontinental Hotels And Another Vs Kolkata Metropolitan Development Authority And Others
Calcutta High Court · (2019) 06 CAL CK 0020
Transfer Of Property Act, 1882 — Section 108, 111Constitution Of India, 1950 — Article 226
High Courts19 Jun 2019Disposed Off
Shreechand Jain Vs Animesh Sinha
Calcutta High Court · (2019) 06 CAL CK 0019
West Bengal Premises Tenancy Act, 1997 — Section 6, 7(2)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)
High Courts19 Jun 2019Dismissed
Bank Of Baroda Vs West Bengal Small Industries Development Corporation Ltd. & Ors
Calcutta High Court · (2019) 06 CAL CK 0018
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19Companies Act, 1956 — Section 535
High Courts18 Jun 2019Disposed Off
Apratim Mukherjee Vs State Bank Of India & Ors
Calcutta High Court · (2019) 06 CAL CK 0017
High Courts18 Jun 2019Disposed Off
Nimai Krishna Roy Vs Eastern Coal Fields Limited
Calcutta High Court · (2019) 06 CAL CK 0016
High Courts17 Jun 2019Disposed Off
Rashmi Metalliks Limited & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 06 CAL CK 0015
Constitution Of India, 1950 — Article 12, 14
High Courts17 Jun 2019
Sujit Ghosh Vs State Of West Bengal
Calcutta High Court · (2019) 06 CAL CK 0013
Indian Penal Code, 1860 — Section 302, 304, 304I, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts17 Jun 2019Allowed
Dinabandhu Mondal & Ors Vs Laxmi Rani Mondal & Ors
Calcutta High Court · (2019) 06 CAL CK 0012
Evidence Act, 1872 — Section 68Transfer Of Property Act, 1882 — Section 122, 123Registration Act, 1908 — Section 17
High Courts14 Jun 2019Disposed Off
Dr.Shipra Paul Vs Union Of India & Others l
Calcutta High Court · (2019) 06 CAL CK 0024
High Courts14 Jun 2019Disposed Off
Greencity Vincom (P) Ltd Vs Manika Chandra & Ors
Calcutta High Court · (2019) 06 CAL CK 0010
Code Of Civil Procedure, 1908 — Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 41 Rule 5(3)Constitution Of India, 1950 — Article 227
High Courts13 Jun 2019Disposed Off
Anil Kumar Xalxo Vs Lieutenant Governor, Andaman & Nicobar Islands & Ors
Calcutta High Court · (2019) 06 CAL CK 0009
High Courts13 Jun 2019Disposed Off
Byomkesh Chakraborty & Ors Vs Sk. Sajahan
Calcutta High Court · (2019) 06 CAL CK 0008
Code Of Criminal Procedure, 1973 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 7Constitution Of India, 1950 — Article 227