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Calcutta High Court judgments

67,738 judgments · page 3,369 of 3,387

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High Courts01 Mar 1869

Kali Krishna Roy Chowdhry Vs Kali Mohan Chatterjee

Calcutta High Court · (1869) 03 CAL CK 0035

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High Courts01 Mar 1869Dismissed

Srimati Barada Debi Vs Mahesh Chandra Bandopadhya

Calcutta High Court · (1869) 03 CAL CK 0031

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High Courts01 Mar 1869

Nabakrishna Mookerjee Vs The Collector of Hooghly and Another

Calcutta High Court · (1869) 03 CAL CK 0024

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High Courts01 Mar 1869

Devaji Gayaji and Others Vs Godabhai Godbhai and Another

Calcutta High Court · (1869) 03 CAL CK 0013

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High Courts24 Feb 1869

Kasimuddi Khandkar Vs Nadir Ali Tarafdar and Others

Calcutta High Court · (1869) 02 CAL CK 0015

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High Courts24 Feb 1869

Kachekalyana Rungappa Kalakka Tola Udiar Vs Kachivigajaya Rungappa Kalakka Tola Udiar

Calcutta High Court · (1869) 02 CAL CK 0003

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High Courts23 Feb 1869

Thomas Alexander Wise Vs Jagabandhu Bose

Calcutta High Court · (1869) 02 CAL CK 0013

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High Courts23 Feb 1869

Radhajiban Mustafi Vs Taramani Dasi

Calcutta High Court · (1869) 02 CAL CK 0012

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High Courts23 Feb 1869

Andrews Vs Joakim

Calcutta High Court · (1869) 02 CAL CK 0009

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High Courts22 Feb 1869

Raja Enayet Hossein Vs Bamir Chand and Others Raja Enayet Hossein Vs Giridhari Lal

Calcutta High Court · (1869) 02 CAL CK 0019

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High Courts20 Feb 1869

Mussen Ali Vs Amanat Ali Chowdhry

Calcutta High Court · (1869) 02 CAL CK 0031

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High Courts20 Feb 1869

Fakiruddin Mohammed Asan Chowdhry Vs Najumunnissa Chowdhrain and Others

Calcutta High Court · (1869) 02 CAL CK 0004

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High Courts19 Feb 1869Dismissed

Srimati Dasi and Others Vs Rani Lalanmani and Others

Calcutta High Court · (1869) 02 CAL CK 0018

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High Courts18 Feb 1869

Srikrishna Bhakat Vs Rambhanjan Bhakat

Calcutta High Court · (1869) 02 CAL CK 0007

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High Courts17 Feb 1869

Nadir Hossein Vs Ambika Charan Dutt and Others

Calcutta High Court · (1869) 02 CAL CK 0024

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High Courts17 Feb 1869

Raja Narsing Deb Vs Durgaram Roy and Others

Calcutta High Court · (1869) 02 CAL CK 0016

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High Courts17 Feb 1869

Girish Chandra Das Vs Gillanders, Arbuthnot and Co.

Calcutta High Court · (1869) 02 CAL CK 0008

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High Courts16 Feb 1869

Panchu Mandal and Another Vs Kalam Sheikh and Others

Calcutta High Court · (1869) 02 CAL CK 0026

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High Courts16 Feb 1869

Amra Nashya Vs Gagan Shutar

Calcutta High Court · (1869) 02 CAL CK 0023

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High Courts16 Feb 1869

Turner, Morrison and Others Vs Ralli and Mavrojani

Calcutta High Court · (1869) 02 CAL CK 0021

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