High Courts28 Apr 1871
In Re: H.B. Beresford In Re: T.H. Maddock
Calcutta High Court · (1871) 04 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 3,344 of 3,388
High Courts25 Apr 1871
Ramhari Sarma Vs Trihiram Sarma and Others
Calcutta High Court · (1871) 04 CAL CK 0008
High Courts24 Apr 1871Dismissed
Lakhi Narayan Addi Vs Brajanath Kundu Chowdhary and Others
Calcutta High Court · (1871) 04 CAL CK 0006
High Courts24 Apr 1871
Mahomed Aizaddi Shaha Vs Shaffi Mulla and Another
Calcutta High Court · (1871) 04 CAL CK 0003
High Courts24 Apr 1871
Taki Mahomed Mandal Vs Krishna Nath Rai and Others
Calcutta High Court · (1871) 04 CAL CK 0001
High Courts19 Apr 1871
In Re: Srimati Nassir Jan and Another
Calcutta High Court · (1871) 04 CAL CK 0004
High Courts18 Apr 1871Allowed
Bhagirath Adhikari Vs Tarini Chandra Pakrasi
Calcutta High Court · (1871) 04 CAL CK 0007
High Courts17 Apr 1871
Ram Chandra Tantra Das Vs Dharmo Narayan Chuckerbutty
Calcutta High Court · (1871) 04 CAL CK 0005
High Courts13 Apr 1871
Bamandas Mukhapadhya Vs Shibdas Bandapadhya
Calcutta High Court · (1871) 04 CAL CK 0010
High Courts29 Mar 1871
Ishan Chandra and Others Vs Sujan Bibi
Calcutta High Court · (1871) 03 CAL CK 0003
High Courts25 Mar 1871
Mahima Chandra Chuckerbutty Vs The Queen
Calcutta High Court · (1871) 03 CAL CK 0004
High Courts23 Mar 1871
The East Indian Railway Company Vs The Australasian Insurance Company
Calcutta High Court · (1871) 03 CAL CK 0010
High Courts23 Mar 1871Allowed
Lala Gundar Lal Vs Habibannissa and Others
Calcutta High Court · (1871) 03 CAL CK 0009
High Courts21 Mar 1871Dismissed
Krishna Dyal Ghose Vs Nittianand Ghose
Calcutta High Court · (1871) 03 CAL CK 0006
High Courts16 Mar 1871Dismissed
Brindaban Sookul Vs Durgaprasad Misser and Another
Calcutta High Court · (1871) 03 CAL CK 0011
High Courts15 Mar 1871
Munshi Abdul Ali Vs Tarachand Ghose
Calcutta High Court · (1871) 03 CAL CK 0001
High Courts13 Mar 1871Allowed
Cowar Kalikrishna Roy Vs Cowar Rajkumar Roy
Calcutta High Court · (1871) 03 CAL CK 0012
High Courts13 Mar 1871Allowed
Karunamayi Dasi Vs Paran Chandra Pal and Another
Calcutta High Court · (1871) 03 CAL CK 0007