High Courts27 Jul 1882
Joy Nath Surma Vs Ramjoy Surma
Calcutta High Court · (1883) ILR (Cal) 395
Contract Act, 1872 — Section 43, 69, 70
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,272 of 3,388
High Courts27 Jul 1882
Joyunti Dasi Vs Mahomed Ally Khan and Others
Calcutta High Court · (1883) ILR (Cal) 423
High Courts27 Jul 1882
Tekait Ram Chunder Singh Vs Modho Kooery and Others
Calcutta High Court · (1883) ILR (Cal) 411
High Courts26 Jul 1882
Tarini Chunder Singh Vs Uma Sunkur Sirkar
Calcutta High Court · (1883) ILR (Cal) 571
High Courts26 Jul 1882
Tamiz Mandal Vs Umid Karigar
Calcutta High Court · (1883) ILR (Cal) 215
Criminal Procedure Code, 1898 (CrPC) — Section 504
High Courts22 Jul 1882
Murli Sahu and Others Vs Bessessur Bhugut and Others
Calcutta High Court · (1883) ILR (Cal) 164
High Courts19 Jul 1882
In Re: the matter of the Petition of Prayag Singh and Others and The Empress
Calcutta High Court · (1883) ILR (Cal) 103
High Courts19 Jul 1882
Mahomed Siddik and Others Vs Edun
Calcutta High Court · (1883) ILR (Cal) 150
Registration Act, 1877 — Section 77
High Courts19 Jul 1882
Gunesh Dass Vs Gondour Koormi
Calcutta High Court · (1883) ILR (Cal) 147
Limitation Act, 1877 — Section 120
High Courts17 Jul 1882
Gouri Sunkur Vs Monohur Lall and Others
Calcutta High Court · (1883) ILR (Cal) 283
High Courts14 Jul 1882
Gopal Chunder Mitter Vs Mohesh Chunder Boral and Others
Calcutta High Court · (1883) ILR (Cal) 230
Limitation Act, 1963 — Article 11
High Courts13 Jul 1882
Jaggamoni Dasi Vs Nilmoni Ghosal and Another
Calcutta High Court · (1883) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 521
High Courts13 Jul 1882
In Re: the Matter of Dhunum Kazee and Another, The Empress
Calcutta High Court · (1883) ILR (Cal) 53
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 471
High Courts13 Jul 1882
Denaput Singh and Another Vs Hari Ram and Another
Calcutta High Court · (1883) ILR (Cal) 167
High Courts13 Jul 1882
Manickya Moyee Vs Boroda Prosad Mookerjee and Another
Calcutta High Court · (1883) ILR (Cal) 355
Limitation Act, 1963 — Section 22, 5
High Courts12 Jul 1882
Mirza Ahmed Begg Vs The Administrator-General of Bengal
Calcutta High Court · (1883) ILR (Cal) 33
High Courts12 Jul 1882
Surjokant Nundi Vs Mohesh Chunder Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 70
High Courts12 Jul 1882
In Re: Indian Companies'' Act of 1866 and of the Media Tea Co., Limited. and C. Kernot
Calcutta High Court · (1883) ILR (Cal) 14
High Courts12 Jul 1882
Beer Chunder Manickya Vs Hurro Chunder Burmon
Calcutta High Court · (1883) ILR (Cal) 211