High Courts02 Jan 1886
Haridas Senyal and Others Vs Pran Nath Sanyal and Others
Calcutta High Court · (1885) ILR (Cal) 566
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,246 of 3,389
High Courts22 Dec 1885
Chandra Kishore Munshi Vs Dinendra Nath Sannyal
Calcutta High Court · (1885) ILR (Cal) 436
Transfer of Property Act, 1882 — Section 2, 67, 99
High Courts22 Dec 1885
Mathura Lall Bhagat Vs Taponidi Hordanund Bharati and Another
Calcutta High Court · (1885) ILR (Cal) 499
High Courts11 Dec 1885
Rajlakhi Dabi Vs Rajkumar Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 441
High Courts11 Dec 1885
In Re: Chandra Kant Bhattacharjee and Others Chandra Bhattacharjee
Calcutta High Court · (1885) ILR (Cal) 495
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 143, 147, 324, 353
High Courts07 Dec 1885
Kartick Chandra Pal Vs Sridhar Mandal
Calcutta High Court · (1885) ILR (Cal) 563
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Dec 1885
Umachurn Bag and Another Vs Ajadannissa Bibee Ors.
Calcutta High Court · (1885) ILR (Cal) 430
Road Cess Act, 1871 — Section 10, 23, 25, 26, 3
High Courts04 Dec 1885
In Re: Bhola Nath Das
Calcutta High Court · (1885) ILR (Cal) 427
Police Act, 1861 — Section 29
High Courts02 Dec 1885
Rajanikanth Nag Rai Chowdhuri Vs Hari Mohan Guha and Others
Calcutta High Court · (1885) ILR (Cal) 470
High Courts01 Dec 1885
Nanomi Babuasin and Others Vs Modhun Mohun and Others
Calcutta High Court · (1885) 12 CAL CK 0003
High Courts23 Nov 1885
Darsun Lall Vs Jumuk Lall
Calcutta High Court · (1885) ILR (Cal) 522
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts19 Nov 1885
Chunder Koomar Poddar Vs Chunder Kanta Ghose and Another
Calcutta High Court · (1885) ILR (Cal) 521
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Nov 1885
Srinath Das and Others Vs Shurnomoyee Dasi and Another
Calcutta High Court · (1885) ILR (Cal) 614
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts22 Sept 1885
Juggeshwar Dass and Others Vs Koylash Chunder Chatterjee
Calcutta High Court · (1885) ILR (Cal) 55
Penal Code, 1860 (IPC) — Section 341, 425
High Courts12 Sept 1885
Queen-Empress Vs Tafaullah
Calcutta High Court · (1885) ILR (Cal) 190
Penal Code, 1860 (IPC) — Section 223
High Courts11 Sept 1885
Jugmon Jha and Others Vs Bachha Jha and Another
Calcutta High Court · (1885) ILR (Cal) 348
High Courts11 Sept 1885
Joy Chundra Dass Vs Gobind Chundra Sen
Calcutta High Court · (1885) ILR (Cal) 327
High Courts11 Sept 1885
Ranjit Singh under the Court of Wards by his guardian Nobin Krishna Banerjee, Manager of his estate Vs Jagannath Prosad Gupta Jagannath Prosad Gupta Vs Gangadhur Dass Rae and Another
Calcutta High Court · (1885) ILR (Cal) 375
Probate and Administration Act, 1881 — Section 18, 19, 20, 21, 22
High Courts11 Sept 1885
Harender Kishore Singh Vs The Administrator-General of Bengal on behalf of the estate of Mr. J.S. Rochfort, deceased
Calcutta High Court · (1885) ILR (Cal) 357
Bengal Rent Act, 1859 — Section 30Limitation Act, 1963 — Article 116, 89, 90