High Courts18 Mar 1889
Hukum Chand Oswal Vs Taharunnessa Bibi and Others
Calcutta High Court · (1889) ILR (Cal) 505
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 257A
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 3,224 of 3,389
High Courts18 Mar 1889
Gopal Chunder Sreemany Vs Herembo Chunder Holder and Others
Calcutta High Court · (1889) ILR (Cal) 524
High Courts18 Mar 1889
Sowdamini Dassi Vs Broughton and Others
Calcutta High Court · (1889) ILR (Cal) 575
High Courts15 Mar 1889
Ashanulla Sardar Vs Topa Bibi
Calcutta High Court · (1889) ILR (Cal) 509
Registration Act, 1877 — Section 17, 18
High Courts13 Mar 1889
In Re: T.A. Pearson, Officiating Receiver of the High Court and Receiver of the Estate of the late Mutty
Calcutta High Court · (1890) ILR (Cal) 383
Land Acquisition Act, 1894 — Section 22
High Courts13 Mar 1889
Abhayessari Debi Vs Shidhessari Debi
Calcutta High Court · (1889) ILR (Cal) 514
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Mar 1889
Ramen Chetty Vs Mahomed Ghose and Another
Calcutta High Court · (1889) ILR (Cal) 433
Stamp Act, 1899 — Section 67
High Courts06 Mar 1889
Boistub Churn Nairn and Others Vs Wooma Churn Sen
Calcutta High Court · (1889) ILR (Cal) 436
High Courts05 Mar 1889
Shama Dass Vs Hurbuns Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts05 Mar 1889
Heilgers and Co. Vs Jadub Lall Shaw and Another
Calcutta High Court · (1889) ILR (Cal) 418
High Courts04 Mar 1889
The Empress Vs Baikanta Bauri
Calcutta High Court · (1889) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 193
High Courts01 Mar 1889
Abdul Wahed and Others Vs Fareedoonnissa
Calcutta High Court · (1889) ILR (Cal) 324
General Clauses Act, 1897 — Section 6
High Courts27 Feb 1889
Brae Vs Modhusudun Shaha Mandul and Others
Calcutta High Court · (1889) ILR (Cal) 300
Civil Procedure Code, 1908 (CPC) — Section 13, 18
High Courts21 Feb 1889
Jasoda Koer Vs Sheo Pershad Singh and Others
Calcutta High Court · (1890) ILR (Cal) 34
High Courts21 Feb 1889
Durga Charan Mojumdar Vs Umatara Gupta
Calcutta High Court · (1889) ILR (Cal) 465
High Courts20 Feb 1889
Ashghar Reza and Another Vs Hyder Reza and Others
Calcutta High Court · (1889) ILR (Cal) 287
Evidence Act, 1872 — Section 77
High Courts20 Feb 1889
Anund Chunder Roy Vs Nitai Bhoomij
Calcutta High Court · (1889) ILR (Cal) 429
General Clauses Act, 1897 — Section 6
High Courts14 Feb 1889
Jankee Pershad Singh Vs Bindessuri Perahad Singh and Others
Calcutta High Court · (1889) ILR (Cal) 483
High Courts14 Feb 1889
Umasoondury Dassy Vs Brojonath Bhuttacharjee, Manager of the Estate of Baroda Prosad Chowdhry
Calcutta High Court · (1889) ILR (Cal) 347
High Courts14 Feb 1889
Soudaminey Dossee Vs Benode Coomaree Dossee
Calcutta High Court · (1889) ILR (Cal) 263