High Courts03 Sept 2019Dismissed
Manas Kumar Dhar Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0173
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 321 of 3,203
High Courts03 Sept 2019Allowed
Sk. Mannan Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 09 CAL CK 0172
Indian Penal Code, 1860 — Section 148, 149, 302
High Courts03 Sept 2019Dismissed
Ranadip Banerjee Vs Rinku
Calcutta High Court · (2019) 09 CAL CK 0171
Indian Penal Code, 1860 — Section 302, 313
High Courts03 Sept 2019Disposed Of
Bula Roy & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0170
Code Of Criminal Procedure, 1973 — Section 107, 144
High Courts03 Sept 2019Disposed Of
Subal Chandra Sikari Vs West Bengal State Electricity Distribution Co. Ltd. & Ors
Calcutta High Court · (2019) 09 CAL CK 0169
Electricity Act, 2003 — Section 164Indian Telegraph Act, 1885 — Section 10, 10(c), 10(d), 12, 16Works Of Licensees Rules, 2006 — Rule 3, 3(4)
High Courts03 Sept 2019Disposed Of
Lakshmi Rani Paul Vs Sadhana Acherjee & Ors
Calcutta High Court · (2019) 09 CAL CK 0168
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7Constitution Of India, 1950 — Article 227
High Courts03 Sept 2019Disposed Of
Md. Abdus Sukur And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0167
West Bengal Madrasah Service Commission Act, 2008 — Section 8, 10West Bengal School Service Commission (Selection Of Persons For Appointment To The Post Of Teachers) Rules, 2007 — Rule 12(2)(a), 12(8)(2), 12(8)(4Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Dismissed
Aparna Paul & Ors Vs Anil Kumar Giri & Ors
Calcutta High Court · (2019) 09 CAL CK 0166
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 100
High Courts03 Sept 2019Dismissed
Santu Biswas @ Sujit Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0165
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 7, 8, 9, 29Indian Penal Code, 1860 — Section 376(2)(f)Code Of Criminal Procedure, 1973 — Section 161, 212, 215, 313, 464
High Courts03 Sept 2019Allowed
Jagannath Bal @ Jagannath Bol And Others Vs State Of West Bengal And Others
Calcutta High Court · (2019) 09 CAL CK 0027
Evidence Act, 1872 — Section 25, 26, 27Indian Penal Code, 1860 — Section 34, 302, 364ACode Of Criminal Procedure, 1973 — Section 437A
High Courts03 Sept 2019Allowed
Nitai Chandra Das & Ors @APPELLANT @ State Of West Bengal & Anr
Calcutta High Court · (2019) 09 CAL CK 0008
Indian Penal Code, 1860 — Section 34, 384, 411Customs Act, 1962 — Section 106, 155Code Of Criminal Procedure, 1973 — Section 167(5)(iii), 197, 197(i)
High Courts03 Sept 2019Disposed Off
Ranjan KarmakarVs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0007
Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304Arms Act, 1959 — Section 25, 27
High Courts03 Sept 2019Disposed Off
Sanaul Islam Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0006
Indian Penal Code, 1860 — Section 300, 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts03 Sept 2019Dismissed
Corporation Bank & Another Vs Dr. Jayesh Kumar Jha
Calcutta High Court · (2020) 1 BC 14 (DB) (Cal.)
Kolkata Municipal Corporation Act, 1980 — Section 232Transfer of Property Act, 1882 — Section 55(1)(g), 100Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17(1)
High Courts03 Sept 2019Dismissed
Maithan Alloys Limited & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0004
Mines And Minerals (Development And Regulation) Act, 1957 — Section 4AConstitution Of India, 1950 — Article 12, 14, 39(b)
High Courts03 Sept 2019Dismissed
Jamal Sekh Vs State Of West Bengal & Others
Calcutta High Court · (2019) 09 CAL CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 164, 173(8), 401, 482Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 326, 342, 354, 379, 427Arms Act, 1959 — Section 25(i)(a), 173(2)(i)
High Courts03 Sept 2019Disposed Off
Malhati Tea & Industries Ltd. & Ors @APPELLANT @ State Of West Bengal & Anr
Calcutta High Court · (2019) 09 CAL CK 0002
Employees Provident Fund And Miscellaneous Provisions Act 1952 — Section 2(e), 17, 17(1)(a)Code Of Criminal Procedure, 1973 — Section 401, 409, 482Indian Penal Code, 1860 — Section 34, 405, 406, 409
High Courts03 Sept 2019Disposed Off
Prasanta Biswas Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0001
Evidence Act, 1872 — Section 106, 132, 138Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Sept 2019Disposed Of
Kalu Rajbhar Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0164
Indian Penal Code, 1860 — Section 149, 333
High Courts02 Sept 2019Allowed
Kolkata Municipal Corporation Vs Ramawtar Gupta & Anr
Calcutta High Court · (2019) 09 CAL CK 0163
Constitution Of India, 1950 — Article 227