High Courts11 Feb 1869
Lala Tilakdhari Lal Vs James Furlong and Another
Calcutta High Court · (1869) 02 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,185 of 3,201
High Courts11 Feb 1869
Srimati Durgadasi Debi Vs Jadunath Mookerjee
Calcutta High Court · (1869) 02 CAL CK 0005
High Courts06 Feb 1869
Rani Swarnamayi Vs Shashi Mukhi Barmani and Others
Calcutta High Court · (1869) 02 CAL CK 0033
High Courts06 Feb 1869
Dukhu Mandal and Others Vs Rani Shamasundari Debi
Calcutta High Court · (1869) 02 CAL CK 0002
High Courts05 Feb 1869
Krishna Kanta Paramanik Vs Bidya Sundari Dasi and Others
Calcutta High Court · (1869) 02 CAL CK 0010
High Courts04 Feb 1869
Sonatan Roy and Another Vs Ananda Kumar Mookerjee and Others
Calcutta High Court · (1869) 02 CAL CK 0032
High Courts04 Feb 1869
Golam Ashgar Vs Lakhimani Debi and Others
Calcutta High Court · (1869) 02 CAL CK 0006
High Courts03 Feb 1869
Pyari Mohan Mookerjee Vs Kina Bewa
Calcutta High Court · (1869) 02 CAL CK 0022
High Courts02 Feb 1869
Brindaban Chandra Sirkar Chowdhry and Another Vs Rani Durga Sundari
Calcutta High Court · (1869) 02 CAL CK 0014
High Courts01 Feb 1869Dismissed
Tarif Biswas and Another Vs Kalidas Banerjee and Others
Calcutta High Court · (1869) 02 CAL CK 0001
High Courts30 Jan 1869
Lachmipat Sing Roy Bahadur and Others Vs Wahid Ali and Others
Calcutta High Court · (1869) 01 CAL CK 0028
High Courts29 Jan 1869Dismissed
Shami Mohammed Vs Munshi Mohammed Ali Khan
Calcutta High Court · (1869) 01 CAL CK 0029
High Courts25 Jan 1869
Shib Kisto Daw Vs Sheikh Abdul Sabhan Chowdhry
Calcutta High Court · (1869) 01 CAL CK 0030
High Courts25 Jan 1869
The Queen Vs Rassul Nushy and Others
Calcutta High Court · (1869) 01 CAL CK 0001
High Courts23 Jan 1869
Raj Kumar Sing Vs Kali Charan Sing and Another
Calcutta High Court · (1869) 01 CAL CK 0022
High Courts22 Jan 1869
In Re: Maharajah Dhiraj Mahtab Chand Bahadur of Burdwan
Calcutta High Court · (1869) 01 CAL CK 0021
High Courts22 Jan 1869
Ajonnissa Bibi Vs Surja Kant Acharji
Calcutta High Court · (1869) 01 CAL CK 0017