High Courts16 Apr 1869
Nitta Kolita and Others Vs Bishnuram Kolita
Calcutta High Court · (1869) 04 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,181 of 3,201
High Courts16 Apr 1869
Bishtu Narayan Bandopadhya Vs Ganga Narayan Biswas
Calcutta High Court · (1869) 04 CAL CK 0016
High Courts15 Apr 1869
Rajaram Roy and Others Vs Charles Macdonald
Calcutta High Court · (1869) 04 CAL CK 0035
High Courts15 Apr 1869
Srimati Lakhi Prya Dasi Vs Nobin Chandra Nag
Calcutta High Court · (1869) 04 CAL CK 0029
High Courts14 Apr 1869
Kali Prasad Sing Vs Jainarayan Roy and Others
Calcutta High Court · (1869) 04 CAL CK 0006
High Courts13 Apr 1869
Azizunnissa Khatun and Another Vs Shashi Bhushan Bose and Others
Calcutta High Court · (1869) 04 CAL CK 0011
High Courts12 Apr 1869
The Court of Wards on behalf of Baboo Srigurbnaryan Sing and Others Vs Pratabnarayan Das and Others
Calcutta High Court · (1869) 04 CAL CK 0038
High Courts09 Apr 1869
Mutia Kolita Vs Putona Kolita and Another
Calcutta High Court · (1869) 04 CAL CK 0010
High Courts08 Apr 1869
The Queen Vs Kabil Cazee and Others
Calcutta High Court · (1869) 04 CAL CK 0007
High Courts08 Apr 1869
Gaur Hari Doss Vs Madan Mohan Biswas
Calcutta High Court · (1869) 04 CAL CK 0004
High Courts07 Apr 1869
Didar Bax Shah and Others Vs Sheikh Nabi Bax
Calcutta High Court · (1869) 04 CAL CK 0040
High Courts07 Apr 1869
In Re: Lachmipatsing Dogar Roy Bahadur and Others
Calcutta High Court · (1869) 04 CAL CK 0026
High Courts05 Apr 1869
Kesabram Mahapattar Vs Nandkishor Mahapattar
Calcutta High Court · (1869) 04 CAL CK 0034
High Courts02 Apr 1869
Siali Dhar Das Vs Ranglal Sahu and Another
Calcutta High Court · (1869) 04 CAL CK 0012
High Courts02 Apr 1869
The Queen Vs Nawab Sing and Others
Calcutta High Court · (1869) 04 CAL CK 0005
High Courts01 Apr 1869
Lala Parsadi Lal Vs Lala Ambika Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0024
High Courts31 Mar 1869
The Queen Vs Luthi Bewa and Others
Calcutta High Court · (1869) 03 CAL CK 0034