High Courts20 May 1869
In Re: Indian Registration Act and Brajanath Pyne and Armala Dasi
Calcutta High Court · (1869) 05 CAL CK 0043
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,178 of 3,201
High Courts20 May 1869
Baboo Ramacharan Lal and Others Vs Jhatu Sahu and Others
Calcutta High Court · (1869) 05 CAL CK 0041
High Courts20 May 1869
Raja Ram And Another Vs Lala Biswambharlal
Calcutta High Court · (1869) 05 CAL CK 0038
High Courts20 May 1869
Rajendra Matilal Vs Ramnarayan Matilal
Calcutta High Court · (1869) 05 CAL CK 0019
High Courts19 May 1869
Brajanath Baisakh Vs Matilal Baisakh and Another
Calcutta High Court · (1869) 05 CAL CK 0033
High Courts18 May 1869
Narayani Dayi Debi Vs Chandi Charan Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0030
High Courts18 May 1869
S.M. Padamani Dasi Vs S.M. Jagadamba Dasi
Calcutta High Court · (1869) 05 CAL CK 0006
High Courts17 May 1869
Ramanath Rakhit and Others Vs Muchiram Paramanik and Others
Calcutta High Court · (1869) 05 CAL CK 0017
High Courts15 May 1869
Gupinath Roy and Another Vs Dinabandhu Nandi and Others
Calcutta High Court · (1869) 05 CAL CK 0031
High Courts14 May 1869
Gridhar Hari and Another Vs Kali Kant Roy Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0056
High Courts14 May 1869
Sheikh Baharulla alias Baromia Vs Sheikh Magan
Calcutta High Court · (1869) 05 CAL CK 0032
High Courts14 May 1869
Mussamut Dharma Dasi Debi and Others Vs Radhika Prasad Dey
Calcutta High Court · (1869) 05 CAL CK 0016
High Courts14 May 1869
Nafar Das Roy and Surjanarayan Roy Vs Guru Prasad Roy and Others
Calcutta High Court · (1869) 05 CAL CK 0012
High Courts13 May 1869
Gobind Chandra Vs The Collector of Dacca and Others
Calcutta High Court · (1869) 05 CAL CK 0049
High Courts13 May 1869
Tarak Chandra Bhuttacharjee and Others Vs Haro Sanker Sandyal and Others
Calcutta High Court · (1869) 05 CAL CK 0044
High Courts12 May 1869
Sukram and Others Vs Kalakahar and Others
Calcutta High Court · (1869) 05 CAL CK 0040
High Courts12 May 1869
Mathura Pandey Vs Ram Rucha Tewari and Others
Calcutta High Court · (1869) 05 CAL CK 0023
High Courts11 May 1869
Saroda Sundari Dasi Vs Tarini Charan Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0020
High Courts10 May 1869
Raja Rash Bihari Lal Sing Vs Nabayi Paddar and Others
Calcutta High Court · (1869) 05 CAL CK 0059