High Courts21 Jun 1869
Mahes Chandra Mitter and Others Vs Nabin Chandra Mitter
Calcutta High Court · (1869) 06 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,175 of 3,201
High Courts20 Jun 1869
S.M. Dasimani Dasi Vs Srinath Ghose
Calcutta High Court · (1869) 06 CAL CK 0044
High Courts18 Jun 1869
C.J. Wilkinson Vs Abbas Sirkar and Another
Calcutta High Court · (1869) 06 CAL CK 0053
High Courts18 Jun 1869
Brajanath Sarma and Others Vs Ram Chandra Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0019
High Courts18 Jun 1869
Ivan Herman Mollwo, Edwin March and Others Vs Raja Pratap Chandra Sing Bahadur
Calcutta High Court · (1869) 06 CAL CK 0005
High Courts17 Jun 1869
Ewing and Co. Vs Gosaidas Ghose Two and Others
Calcutta High Court · (1869) 06 CAL CK 0046
High Courts17 Jun 1869
Pares Nath Mukhopadhya and Others Vs Kisto Mohan Saha and Another
Calcutta High Court · (1869) 06 CAL CK 0041
High Courts17 Jun 1869
Kenny Vs The Administrator-General of Bengal
Calcutta High Court · (1869) 06 CAL CK 0037
High Courts17 Jun 1869
Kumara Upendra Krishna Deb Bahadur Vs Nabin Krishna Bose and Another
Calcutta High Court · (1869) 06 CAL CK 0014
High Courts17 Jun 1869
Madhusudan Bagchi Vs Raja Mahes Chandra Sing and Others
Calcutta High Court · (1869) 06 CAL CK 0012
High Courts17 Jun 1869
Debkumari Bibi Vs Ram Lal Mookerjee
Calcutta High Court · (1869) 06 CAL CK 0003
High Courts15 Jun 1869
Syad Akram Ser and Others Vs Lalji Sing
Calcutta High Court · (1869) 06 CAL CK 0054
High Courts15 Jun 1869
Mussamut Bibi Nasran Vs Syad Wali Alam
Calcutta High Court · (1869) 06 CAL CK 0025
High Courts14 Jun 1869
The Queen Vs Punaifattama and Another
Calcutta High Court · (1869) 06 CAL CK 0051
High Courts14 Jun 1869
Graham and Co. Vs Kerr, Dods and Co.
Calcutta High Court · (1869) 06 CAL CK 0034
High Courts14 Jun 1869
Bhuli Sing and Others Vs Mussamut Nehmubhu
Calcutta High Court · (1869) 06 CAL CK 0016