High Courts18 Feb 1873
Kupulmun Sing and Another Vs The Court of Wards on behalf of Kashopershaud Sing Lunatic
Calcutta High Court · (1873) 02 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,151 of 3,201
High Courts11 Feb 1873Allowed
Taruck Chunder Poddar and Others Vs Jodeshur Chunder Koondoo
Calcutta High Court · (1873) 02 CAL CK 0003
High Courts07 Feb 1873
Mussamut Ruttanjote Kooer Vs Ram Dass
Calcutta High Court · (1873) 02 CAL CK 0008
High Courts05 Feb 1873
Hurronath Mullick and Others Vs Nittanund Mullick
Calcutta High Court · (1873) 02 CAL CK 0005
High Courts24 Jan 1873
Bistoo Chunder Banerjee Vs Nithore Monee Dabee and Another
Calcutta High Court · (1873) 01 CAL CK 0001
High Courts03 Jan 1873
Tarrucknath Sirkar Vs Prosunno Koomar Ghose
Calcutta High Court · (1873) 01 CAL CK 0003
High Courts11 Dec 1872
Mothoormohun Roy Vs Jadoomoney Dossee and Another
Calcutta High Court · (1872) 12 CAL CK 0006
High Courts02 Dec 1872
L. Harrison and Others Vs A.H. Hope
Calcutta High Court · (1872) 12 CAL CK 0005
High Courts02 Dec 1872
Cally Churn Mullick Vs Bauggobutty Churn Mullick In Re: Benud Behari Mullick
Calcutta High Court · (1872) 12 CAL CK 0004
High Courts20 Nov 1872Allowed
Neerbhoy Singh Vs Ram Pershad Singh and Others
Calcutta High Court · (1872) 11 CAL CK 0001
High Courts18 Nov 1872
Rajmohun Bose and Another Vs The East Indian Railway Company.
Calcutta High Court · (1872) 11 CAL CK 0004
High Courts21 Sept 1872
The Queen Vs Tarinicharan Dey and Others
Calcutta High Court · (1872) 09 CAL CK 0011
High Courts17 Sept 1872
In Re: Gabinda Chandra Ghose and Anothers
Calcutta High Court · (1872) 09 CAL CK 0010