High Courts03 Jul 1903
Syed Kutab Ali Shah Fakir Vs Azibulla Mondul and Others
Calcutta High Court · (1903) 07 CAL CK 0027
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,922 of 3,203
High Courts03 Jul 1903
Bharat Prosad Sahi Vs Rameshwar Koer
Calcutta High Court · (1903) 07 CAL CK 0025
High Courts03 Jul 1903
Chandramoni Mohanti Vs Manmatha Nath Mitter
Calcutta High Court · 5 Ind. Cas. 301
High Courts03 Jul 1903
Nagendra Chandra Dey, minor, by Srimati Rungomoyi Vs Amar Chandra Kundu and Others and Apurna Chandra Dey and. ors.
Calcutta High Court · (1903) 07 CAL CK 0021
High Courts03 Jul 1903
Basanta Lal Vs Parbati Koer
Calcutta High Court · (1904) ILR (Cal) 133
Succession Certificate Act, 1889 — Section 7
High Courts03 Jul 1903Dismissed
Krista Das Chowdry and Another Vs Joy Narain Panja and Others
Calcutta High Court · (1903) 07 CAL CK 0015
High Courts03 Jul 1903
Preo Nath Koer and others Vs Kazi Mahomed Shazid
Calcutta High Court · (1903) 07 CAL CK 0005
High Courts02 Jul 1903Dismissed
Ismail Khan Mahomed Vs Asmatulla Sareng and Jamlu Bibi
Calcutta High Court · (1903) 07 CAL CK 0004
High Courts02 Jul 1903Dismissed
Dena Bandhu Nandi Vs Nobin Chundra Kur
Calcutta High Court · (1903) 07 CAL CK 0003
High Courts29 Jun 1903
Monmohini Guha Vs Banga Chandra Das
Calcutta High Court · (1904) ILR (Cal) 357
Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 60
High Courts29 Jun 1903
Srimati Monmohini Guha Vs Banga Chandra Das
Calcutta High Court · (1903) 06 CAL CK 0025
High Courts24 Jun 1903
Kedar Nath Biswas and Others Vs Adhin Manji
Calcutta High Court · (1903) 06 CAL CK 0045
High Courts24 Jun 1903
Hem Chandra Chowdhry Vs Kali Prosanna Bhaduri
Calcutta High Court · (1903) 06 CAL CK 0044
High Courts24 Jun 1903
Hatem Ali Khundkar and others Vs Abdul Gaffar Khan and others
Calcutta High Court · (1903) 06 CAL CK 0043
High Courts24 Jun 1903
Dacca Loan Office Company Vs Ananda Chandra Roy
Calcutta High Court · (1904) ILR (Cal) 106
Companies Act, 1956 — Section 131, 169