COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,909 of 3,203
Har Charan Mukerjee and others Vs The King-Emperor
Calcutta High Court · (1904) 10 CAL CK 0001
Munui Sonar and another Vs The Emperor
Calcutta High Court · (1904) 10 CAL CK 0002
Haladhar Bhumij Vs Sub-Inspector of Police Hura Outpost and Others
Calcutta High Court · (1904) 10 CAL CK 0003
In Re: Indenture of Nilmoney Dey Sarkar
Calcutta High Court · (1904) 09 CAL CK 0001
Cassem Kurrim Vs Jonas Hadjee Seedick
Calcutta High Court · (1904) 09 CAL CK 0003
Dasarathi Kundu Vs Bepin Behari Kundu and others
Calcutta High Court · (1904) 08 CAL CK 0010
Sarat Chandra Bose Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1904) 08 CAL CK 0014
Syed Shah Hamid Hossein Sajada Nasin Vs Chowdhry Shaikh Mukhdun Raza
Calcutta High Court · (1904) 08 CAL CK 0011
Azgar Ali Vs Asaboddin Kazi and Others
Calcutta High Court · (1904) 08 CAL CK 0015
Baikanta Chandra Roy Chowdhury and others Vs Kali Charan Roy Chowdhury and others
Calcutta High Court · (1904) 08 CAL CK 0002
Bibee Tulsiman and others Vs Harihar Mahato and others
Calcutta High Court · (1904) 08 CAL CK 0001
Bagdu Majhi and others Vs Raja Sri Sri Durga Prosad Singha
Calcutta High Court · (1904) 08 CAL CK 0009
Jnaendra Mohan Chowdhry Vs Gopal Das Chowdhry
Calcutta High Court · (1904) ILR (Cal) 1026
Dulal Chandra Deb Vs Ram Narain Deb
Calcutta High Court · (1904) ILR (Cal) 1057
Protap Chandra Das and others Vs Biseswar Pramanick
Calcutta High Court · (1904) 08 CAL CK 0003
Gopal Prosad Bhakat Vs Rajah Dibbya Singh Deb and Others
Calcutta High Court · (1904) 08 CAL CK 0006
Hara Sundar Majumdar Vs Basunta Kumar Roy and Others
Calcutta High Court · (1904) 08 CAL CK 0016
Jotoni Chowdhurani Vs Amor Krishna Saha and Another
Calcutta High Court · 1 Ind. Cas. 164