High Courts02 Mar 1911
Kesho Prasad Singh Vs The Board of Revenue
Calcutta High Court · (1911) ILR (Cal) 553
Specific Relief Act, 1877 — Section 45, 46
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,795 of 3,203
High Courts02 Mar 1911Dismissed
Shyama Charan Bhattacharya Vs Mokhuda Sundari Debi
Calcutta High Court · (1911) 03 CAL CK 0013
High Courts01 Mar 1911Allowed
Dwarka Missra and Others Vs Rampratap Missra and others
Calcutta High Court · (1911) 03 CAL CK 0002
High Courts27 Feb 1911
Madheshwar Singh Vs Mohamaya Prasad Singh and Others
Calcutta High Court · 9 Ind. Cas. 1027
Bengal Tenancy Act, 1885 — Section 95
High Courts27 Feb 1911
Shib Krishna Dawn and Co. Vs Satish Chunder Dutt
Calcutta High Court · (1911) ILR (Cal) 522
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts27 Feb 1911Allowed
Sreemati Ramsona Chowdhuri and others Vs Naba Kumar Singha Chowdhuri and others
Calcutta High Court · (1911) 02 CAL CK 0036
High Courts27 Feb 1911
Bejoy Chand Mahtap Vs Satish Chandra Chowdhury
Calcutta High Court · 9 Ind. Cas. 842
Civil Procedure Code, 1908 (CPC) — Section 103, 158, 98
High Courts23 Feb 1911
Tulsi Das Bairagi Vs Siddhi Nath Misser and Others
Calcutta High Court · 9 Ind. Cas. 650
High Courts23 Feb 1911
H.L. Weatherall Vs The Eastern Mortgage and Agency Co. Ltd.
Calcutta High Court · 9 Ind. Cas. 985
High Courts23 Feb 1911
Girish Chandra Guho and Others Vs Khagendra Nath Chattopadhyaya and
Calcutta High Court · 9 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 13, 167
High Courts23 Feb 1911
Durpa Narayan Bera Vs Bipin Behary Mitter and Others
Calcutta High Court · (1911) 02 CAL CK 0007
High Courts22 Feb 1911
Krishna Prosad Vs Udit Narain Singh
Calcutta High Court · 9 Ind. Cas. 621
Court of Wards Act — Section 10A
High Courts22 Feb 1911
Hari Das Jati and Another Vs Panchkowri Ghosh
Calcutta High Court · 9 Ind. Cas. 615
Bengal Tenancy Act, 1885 — Section 171, 178Contract Act, 1872 — Section 69, 70
High Courts21 Feb 1911
Jagat Chandra Sarma Chowdhry Vs Radha Nath Chuckerbutty and Others
Calcutta High Court · 9 Ind. Cas. 623a
High Courts21 Feb 1911
Tripura Charan Banerjee Vs Hari Mati Dasi and Others
Calcutta High Court · 9 Ind. Cas. 657
High Courts21 Feb 1911
Tripura Charan Bannerjee Vs Harimati Dassi
Calcutta High Court · (1911) ILR (Cal) 493