High Courts04 Jan 1915
Baid Nath Sahay Vs Nanku Mahton and Another and Dubri Mahton and Another
Calcutta High Court · AIR 1915 Cal 801 : 29 Ind. Cas. 219
Evidence Act, 1872 — Section 32(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,709 of 3,203
High Courts22 Dec 1914
Saroda Prosad Bhattacharjee Vs Rai Manmotho Nath Mitter Bahadur
Calcutta High Court · AIR 1915 Cal 554 : 28 Ind. Cas. 371
High Courts22 Dec 1914Dismissed
Keshab Chandra Pramanik Vs Ajahar Ali Biswas
Calcutta High Court · (1914) 12 CAL CK 0010
High Courts17 Dec 1914
Raman Behari Das Vs Emperor
Calcutta High Court · (1914) ILR (Cal) 722
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1914
Bama Charan Gosain Vs Ram Kanai Dubey and Another
Calcutta High Court · AIR 1915 Cal 665 : 28 Ind. Cas. 374
Bengal Rent Recovery Act, 1885 — Section 16
High Courts15 Dec 1914
Mohabir Pershad Chowdhury and Another Vs Chandra Shekar Sahai
Calcutta High Court · AIR 1915 Cal 586(1) : 28 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts15 Dec 1914
The Dedputy Legal Remembrancer and Public Prosecutor of Bihar and Orissa Vs Ram Udar Singh
Calcutta High Court · AIR 1915 Cal 457 : 28 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476Penal Code, 1860 (IPC) — Section 208, 209
High Courts14 Dec 1914
Dwarka Nath Sen Vs Tara Prasanna Sen and Others
Calcutta High Court · 33 Ind. Cas. 797
High Courts11 Dec 1914
Khettermani Dasi Vs Jiban Krishna Kundoo and Others
Calcutta High Court · AIR 1915 Cal 716 : 28 Ind. Cas. 510
Bengal Tenancy Act, 1885 — Section 179, 188, 52(b)
High Courts10 Dec 1914
Mahanta Hunuman Saran Vs Sheonath Mahto and Others
Calcutta High Court · AIR 1915 Cal 589 : 28 Ind. Cas. 305
High Courts08 Dec 1914
Chwodhury Mahadeo Prasad Vs Musammat Sheonandan Koer
Calcutta High Court · AIR 1915 Cal 451 : 28 Ind. Cas. 426
High Courts08 Dec 1914
Rasul Mahmed Bepari Vs Abul Fazal Chowdhuri and Others
Calcutta High Court · AIR 1915 Cal 663 : 28 Ind. Cas. 380
Bengal Tenancy Act, 1885 — Section 20(7)
High Courts07 Dec 1914
Fakir Mohan Das and Another Vs Jagabandhu Raut and Others
Calcutta High Court · AIR 1915 Cal 442 : 28 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 103
High Courts03 Dec 1914
Corporation of Calcutta Vs Manmotha Nath Set and Brothers
Calcutta High Court · AIR 1915 Cal 728 : 28 Ind. Cas. 653
Calcutta Municipal Act, 1923 — Section 343Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts03 Dec 1914
Debendra Nath Haldar Vs Bireshwar Haldar
Calcutta High Court · AIR 1915 Cal 346 : 30 Ind. Cas. 821
Evidence Act, 1872 — Section 32
High Courts03 Dec 1914
Brojendro Kishore Rai Chaudhuri Vs Khalil Nagarchi and Others
Calcutta High Court · AIR 1915 Cal 504 : 29 Ind. Cas. 885
Bengal Tenancy Act, 1885 — Section 101(1), 111, 30
High Courts02 Dec 1914
Sumeka Dasi Vs Baikuntha Chandra Das and Others
Calcutta High Court · AIR 1915 Cal 475 : 30 Ind. Cas. 607
High Courts01 Dec 1914
Badhri Narain Singh Vs Kodo Sah
Calcutta High Court · 28 Ind. Cas. 138
Registration Act, 1908 — Section 75Specific Relief Act, 1877 — Section 39