COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 241 of 3,203

High Courts10 Jun 2021Allowed

Principal Secretary, Department Of Finance, Government Of West Bengal Vs Amalendu Bikas Mohapatra & Ors.

Calcutta High Court · (2021) 06 CAL CK 0033

West Bengal Service Rules, Part I, 1971 — Rule 168, 168A, 168A(2), 176Administrative Tribunal Act, 1985 — Section 21Limitation Act, 1963 — Section 21

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High Courts10 Jun 2021Dismissed

Nillesh Parrekh Vs Assistant Director, Enforcement Directorate, Kolkata & Ors

Calcutta High Court · (2021) 06 CAL CK 0032

Prevention Of Money Laundering Act, 2002 — Section 2(c), 2(s), 8, 26, 26(1), 42, 48, 68, 71Foreign Exchange Regulation Act, 1973 — Section 54Code of Civil Procedure, 1908 — Section 79

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High Courts10 Jun 2021Disposed Of

SREI Equipments Finance Pvt Ltd Vs O & P Int. In The Vessels M.V. Kiran & M.V. Kabir & Anr.

Calcutta High Court · (2021) 06 CAL CK 0012

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High Courts10 Jun 2021

Indian Oil Corporation Ltd Vs M/S Bridge & Roof Co (India) Ltd

Calcutta High Court · (2021) 06 CAL CK 0006

Arbitration And Conciliation Act, 1996 — Section 9, 34

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High Courts10 Jun 2021Disposed Of

Dolly Hanjabam Sharma Vs Reserve Bank Of India And Others

Calcutta High Court · (2021) 06 CAL CK 0005

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High Courts09 Jun 2021Disposed Of

Mostafa Ahamed Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 06 CAL CK 0039

Code Of Criminal Procedure, 1973 — Section 145

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High Courts09 Jun 2021

CBI ACB Kolkata Vs Firhad Hakim @ Bobby Hakim And Ors.

Calcutta High Court · (2021) 06 CAL CK 0038

Calcutta High Court Appellate Side Rules, — Rule 38

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High Courts09 Jun 2021Disposed Of

Shivam Dhatu Udyog Pvt. Ltd. & Ors. Vs Jaishree Steels Pvt. Ltd. & Ors.

Calcutta High Court · (2021) 06 CAL CK 0013

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High Courts09 Jun 2021

SREI Equipment Finance Ltd. Vs Marg Ltd.

Calcutta High Court · (2021) 06 CAL CK 0009

Arbitration And Conciliation Act, 1996 — Section 9, 36

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High Courts09 Jun 2021

Pawan Beriwal Vs Board Of Trustees, Syama Prasad Mookerjee Port, Kolkata

Calcutta High Court · (2021) 06 CAL CK 0008

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High Courts09 Jun 2021

Sk. Wasim Akram Vs Ghulam Ashraf & Ors

Calcutta High Court · (2021) 06 CAL CK 0007

Code Of Civil Procedure, 1908 — Order 1 Rule 8

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High Courts08 Jun 2021

Pabitra Kar Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 06 CAL CK 0043

West Bengal Panchayat (Constitution) Rules, 1975 — Rule 5B(2)West Bengal Panchayat Act, 1973 — Section 12(2)

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High Courts08 Jun 2021Disposed Of

Sanjoy Seal Vs State Of West Bengal & Ors

Calcutta High Court · (2021) 06 CAL CK 0042

Code Of Criminal Procedure, 1973 — Section 311, 482

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High Courts08 Jun 2021Partly Allowed

Nityalal Malick & Ors. Vs State Of West Bengal

Calcutta High Court · (2021) 06 CAL CK 0041

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 498A

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High Courts08 Jun 2021

Mansarovar Ferrous Private Limited & Anr. Vs West Bengal Electricity Regulatory Commission & Ors

Calcutta High Court · (2021) 06 CAL CK 0040

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High Courts08 Jun 2021Dismissed

Amstar Investments Pvt. Ltd. Vs Iswar Satyanarayanjee & Ors

Calcutta High Court · (2021) 06 CAL CK 0004

West Bengal Premises Tenancy Act, 1997 — Section 6, 44Arbitration And Conciliation Act, 1996 — Section 11, 14, 15, 16, 34(2)(b)(ii)Arbitration Act, 1940 — Section 28

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High Courts07 Jun 2021Disposed Of

West Bengal Power Development Corporation Limited & Anr. Vs Manoj Kumar Agarwalla & Anr

Calcutta High Court · (2021) 06 CAL CK 0044

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High Courts07 Jun 2021Dismissed

Richa Jalan Vs Vinty Khemani And Ors.

Calcutta High Court · (2021) 06 CAL CK 0014

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High Courts04 Jun 2021Disposed Of

Jai Venktesh Concast Pvt. Ltd. & Anr. Vs Damodar Valley Corporation & Ors.

Calcutta High Court · (2021) 06 CAL CK 0048

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High Courts04 Jun 2021Dismissed

Viplav Sharma Advocate Vs Cbi & Ors.

Calcutta High Court · (2021) 06 CAL CK 0047

Constitution Of India, 1950 — Article 12, 226, 227Prevention Of Corruption Act, 1988 — Section 11, 13(1)(d), 13(2), 19Code Of Criminal Procedure, 1973 — Section 407, 482

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