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Calcutta High Court judgments

64,079 judgments · page 2,126 of 3,204

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High Courts24 Jan 1945

Jitendra Nath Sur and Others Vs Amarendra Nath Sur

Calcutta High Court · AIR 1945 Cal 458

Civil Procedure Code, 1908 (CPC) — Section 66
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High Courts23 Jan 1945

Radha Benodini Debi Vs Gagan Chandra Bhattacharjee and Others

Calcutta High Court · AIR 1945 Cal 398

Bengal Agricultural Debtors Act, 1936 — Section 34
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High Courts23 Jan 1945

Birendra Mohan Maitra and Another Vs Rajshahi Co-operative Town Bank Ltd. and Others

Calcutta High Court · AIR 1945 Cal 400

Provincial Insolvency Act, 1920 — Section 51, 52
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High Courts22 Jan 1945

Sachindra Nath Basu Vs Gopal Chandra Ghose

Calcutta High Court · (1945) 01 CAL CK 0022

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High Courts22 Jan 1945

Anadinath Banerjee and Others Vs Annapurna Devi

Calcutta High Court · AIR 1945 Cal 306

Bengal Tenancy Act, 1885 — Section 167
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High Courts22 Jan 1945

Bharat Starch and Chemicals, Ltd. Vs The Mill Stores (Ahmedabad) Ltd.

Calcutta High Court · (1945) 01 CAL CK 0002

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High Courts17 Jan 1945

I.G.H. Ariff and others Vs Bengal Silk Mills Ltd. and another

Calcutta High Court · (1945) 01 CAL CK 0026

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High Courts17 Jan 1945

Ekbal Ahmed alias Nisar Ahmed and Others Vs Dr. Mahammad Maqsood alias Dr. Mohmed Maqsood Ahmed Quraishi and Others

Calcutta High Court · AIR 1945 Cal 384

Provident Funds Act, 1925 — Section 3(2), 5(1)
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High Courts17 Jan 1945

Rashid Ahamad and Others Vs Rausannessa Bibi and Another

Calcutta High Court · (1945) 01 CAL CK 0005

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High Courts15 Jan 1945

Baroda Prosad Sukul Vs Heirs of Banamali Roy, Durga Prosad alias Jiban Krishna Roy and Others

Calcutta High Court · AIR 1945 Cal 320

Bengal Money Lenders Act, 1940 — Section 36, 36(1), 36(6)
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High Courts11 Jan 1945Dismissed

Dwarka Nath Sakhari Vs Pramatha Nath Roy Chaudhury and Others

Calcutta High Court · (1945) 01 CAL CK 0028

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High Courts11 Jan 1945

Rahimuddin Ahmed Vs Umesh Chandra Roy and Others

Calcutta High Court · AIR 1945 Cal 362

Bengal Village Self-Government Act, 1919 — Section 101(1), 17A, 17B
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High Courts11 Jan 1945

Jatindra Nath Roy Chowdhury and on his death his heirs and legal representatives Narendra Nath Roy Chowdhury and Others Vs Heramba Chandra Roy Chowdhury and Others

Calcutta High Court · AIR 1945 Cal 154

Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)
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High Courts11 Jan 1945

Superintendent and Remembrancer of Legal Affairs Vs Sayed Ishaq Ali

Calcutta High Court · AIR 1949 Cal 255 : (1949) CriLJ 508

Calcutta Suburban Police Act, 1866 — Section 10, 4, 4A, 8
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High Courts10 Jan 1945

Parmotha Nath Daw Vs Habu Mia and Another

Calcutta High Court · AIR 1945 Cal 335

Limitation Act, 1963 — Section 20, 3
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High Courts09 Jan 1945

Pulin Behari Pal and Another Vs Iswar Chandra Pal Firm and Others

Calcutta High Court · AIR 1945 Cal 303

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), 42, 99
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High Courts09 Jan 1945Allowed

Pulin Behari Pal and Another Vs Late Iswar Chandra Pal, Firm and Others

Calcutta High Court · (1945) 01 CAL CK 0003

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High Courts08 Jan 1945

Surendra Nath Sarkar Vs Kumar Khali Banking Corporation Ltd. (Kusthia Branch) and Others

Calcutta High Court · AIR 1945 Cal 333

Bengal Money Lenders Act, 1940 — Section 36(1), 36(2)(c)
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High Courts04 Jan 1945

Biswanath Khemka Vs Sew Chand Roy and Others

Calcutta High Court · AIR 1945 Cal 488

Criminal Procedure Code, 1898 (CrPC) — Section 528
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High Courts03 Jan 1945Allowed

Sm. Omarjan Bibi and Another Vs Ajgar Ali and Others

Calcutta High Court · (1945) 01 CAL CK 0027

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