High Courts04 Apr 1949
Sudarshan Chandra Karmakar and others Vs Karunasindhu Mandal and others
Calcutta High Court · (1949) 04 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,080 of 3,204
High Courts04 Apr 1949
R.B. Mundal and Co. Vs A.C. Mohammed
Calcutta High Court · (1949) 04 CAL CK 0016
High Courts01 Apr 1949
Sm. Rajlakshmi Dassi and Others Vs Banamali Sen and Another
Calcutta High Court · AIR 1950 Cal 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 20, 21
High Courts31 Mar 1949Allowed
Benoy Shankar Dhandania and Others Vs Choteylal Dhandania and Others
Calcutta High Court · AIR 1952 Cal 343
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 32 Rule 6(2), Order 32 Rule 7
High Courts31 Mar 1949Dismissed
Kedarnath Atmaram Vs Kesoram Cotton Mills Ltd.
Calcutta High Court · (1949) 03 CAL CK 0010
High Courts30 Mar 1949
Basanti Cotton Mills Ltd. Vs Dhingra Bros.
Calcutta High Court · (1949) 03 CAL CK 0024
High Courts29 Mar 1949
Hem Chandra Dutta Vs Haran Chandra Mete and Others
Calcutta High Court · AIR 1950 Cal 322 : 54 CWN 164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts28 Mar 1949Dismissed
In Re: Delta Provident Insurance Company Ltd.
Calcutta High Court · (1949) 03 CAL CK 0012
High Courts23 Mar 1949Dismissed
Mathuradas Goverdhandass Vs Khusiram Benarshilal
Calcutta High Court · (1949) 03 CAL CK 0036
High Courts23 Mar 1949
Subodh Gopal Basu Vs Sri Sri Ishwar Sridhar Thakur Jiu
Calcutta High Court · (1949) 03 CAL CK 0030
High Courts23 Mar 1949
Bejoy Dutta and Others Vs The King and Another
Calcutta High Court · AIR 1951 Cal 452 : (1950) 1 ILR (Cal) 502
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403, 403(2)
High Courts22 Mar 1949
Dawoo Doyal Kothari Vs Giridhari Laha
Calcutta High Court · AIR 1950 Cal 214 : 54 CWN 12 : (1950) 1 ILR (Cal) 491
Calcutta House Rent Control Order, 1943 — Section 9BDefence of India (Second Amendment) Ordinance, 1946 — Section 2Government of India Act, 1935 — Section 102, 102(4)
High Courts21 Mar 1949Allowed
Ganeshdas Mimani Vs The King
Calcutta High Court · (1949) 03 CAL CK 0035
High Courts20 Mar 1949Allowed
Dominion of India Vs The Corporation of Calcutta
Calcutta High Court · (1949) 03 CAL CK 0027
High Courts18 Mar 1949
Sree Sree Iswar Radha Gobinda Jieu and Others Vs Sm. Molina Bala Dasi and Others
Calcutta High Court · (1949) 03 CAL CK 0001
High Courts17 Mar 1949
Probhat Kumar Kar and 10 Ors. Vs William Trevalyan Curtis Parker
Calcutta High Court · (1949) 03 CAL CK 0032
High Courts17 Mar 1949Dismissed
Jyotirmoy Nag Chowdhury Vs Biswanath Boss and Another
Calcutta High Court · (1949) 03 CAL CK 0022
High Courts16 Mar 1949Dismissed
Subodh Chandra Mukherjee Vs Sudhir Kumar Basu and Others
Calcutta High Court · AIR 1950 Cal 209 : (1950) 1 CALLT 59 : 54 CWN 106
Bengal Tenancy Act, 1885 — Section 174, 174(3), 174(5)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Mar 1949
Sm. Tapeswari Vs Sm. Sukharajia
Calcutta High Court · AIR 1952 Cal 432
Succession Act, 1925 — Section 192, 193, 194